Bombay High Court
Rajvardhan Vithtalrao Naik Nimbalkar ... vs Zilla Parishad ,Kolhapur And Ors on 18 December, 2020
Author: Madhav J.Jamdar
Bench: R. D. Dhanuka, Madhav J.Jamdar
KVM
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paucity sr.nos.26 to 36 appellate.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
Kanchan by Kanchan V.
Mayekar CIVIL APPELLATE JURISDICTION
V. Date:
Mayekar 2020.12.21
12:01:55 +0530
26. WRIT PETITION (ST) NO. 93915 OF 2020
AND
27. WRIT PETITION (ST) NO. 97953 OF 2020
AND
28. WRIT PETITION (ST) NO. 97168 OF 2020
AND
29. INTERIM APPLICATION (ST) NO. 97760 OF 2020
IN
WRIT PETITION (ST) NO. 93358 OF 2020
AND
30. WRIT PETITION NO. 2757 OF 2020
AND
33. WRIT PETITION NO. 2319 OF 2020
AND
34. WRIT PETITION NO. 8019 OF 2019
AND
35. WRIT PETITION (ST) NO. 24819 OF 2019
AND
36. WRIT PETITION NO. 10643 OF 2017
CORAM: R. D. DHANUKA AND
MADHAV J.JAMDAR, JJ.
DATE : 18th DECEMBER, 2020. P.C:-
Due to paucity of time, stand over to 19th January, 2021. Ad- interim order, if any, to continue till next date.
[MADHAV J. JAMDAR, J.] [R. D. DHANUKA, J.]