Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(r) in Himachal Pradesh Board of School Education Act, 1968

(r)[ "State" means the State of Himachal Pradesh; [Existing Clause (r) renumbered as Clause (w) and new Clauses (r), (s), (t), (u) and (v) added vide Act No. 15 of 1992.]