Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(18)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(18)(d) in The M.P. State Veterinary Council Rules, 1993 (d)The Returning Officer shall, as soon as the result is declared inform each successful candidate of his being elected to the State Council.