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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(7)(b) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(b)a period of one year from the date of the order sought to be revised, if the order is revised suo motu by the Commissioner.