Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 747 in Police Regulations, Bengal , 1943

747. Recruitment of educated men as constables. [§ 12, Act V, 1861].

- As a number of posts of Assistant Sub-Inspectors are filled by promotion from the rank of constable, Superintendents should endeavour to recruit as constables a certain number of educated young men. Such young men must go through the ordinary training and must be prepared to perform all the duties of ordinary constables. Before engaging any such candidate, the Superintendent shall make careful enquiries as to his character and exclude any man whose antecedents are not entirely above suspicion.