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Union of India - Section

Section 11 in Chandernagore (Merger) Act, 1954

11. Amendment of section 9, Act LXXXI of 1952.-

In sector 9 of the Delimitation Commission Act, 1952, in sub-section (3), for the words "and the orders made under any of the said Act" the words brackets and figures "the Chandernagore (Merger) Act, 1954 and the orders made under any of the said acts" shall be substituted.