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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

(g)"Tea" means the plant Camellia Sinensia (L) O. Kuntze as well as all varieties of the product known commercially as tea made from the leaves of the said plant including green tea;