Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(B) in Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007

(B)CPP & OA Consumers with capacity of 1MW and above, but less than 10 MW: