Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 196 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 196. [ [Substituted by Notifications No. Mt-1-52-76, dated 3-4-1976.] For special reasons the Controlling Officer may permit a journey in a higher class than that to which a person is entitled.].
