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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(2)(d) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(d)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipment and for the continued maintenance and efficient working of the institution.