Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of West Bengal - Subsection Section 72(5) in The West Bengal Motor Vehicles Rules, 1989 (5)If the vehicle reported to be stolen is recovered, the police station which recovered the vehicle shall intimate the fact to the Transport Department and relevant registering authority.
