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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018

(b)"Annual Report" means the annual report prepared by the Authority under sub-section (11) of section 125 of the Act;