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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2) in The Allahabad High Court Bench Secretaries (Conditions of Service) Rules, 2005

(2)The procedure and the syllabus relating to the competitive examination shall be such as may be prescribed by the Appointing Authority from time to time.