Section 27 in The Orissa Aerial Ropeways Rules, 1959
27.
If the owner, agent or manager of a mine intends to extend any mining operation under his control at or to any point within 50 yards of any ropeway he shall, not less than 60 days before commencing to carry out his intention give a notice in writing to the State Government in the Public Works Department and the promoter of the ropeway.
