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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(2)(c) in Himachal Pradesh Waqf Rules, 2016

(c)must hold a Bachelor's degree of any of the recognized Indian Universities or hold any diploma or degree of any foreign university which in the opinion of the Government is equivalent to, or higher than, the aforesaid Bachelor's degree and ;