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[Cites 0, Cited by 0] [Section 113(11)] [Section 113] [Entire Act]

State of Telangana - Subsection

Section 113(11)(a) in Telangana Panchayat Raj Act, 2018

(a)The Gram Panchayat within three months of commencement of this Act shall notify and publish all the layouts existing in the Gram Panchayat as on the date of commencement of this Act;