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Union of India - Section

Section 1 in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

1. Short title, extent and commencement.

(1)These rules may be called The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered Organisms Or Cells, 1989.
(2)These rules shall come into operation on the date to be notified for this purpose in the Official Gazette.