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Bombay High Court

Hafiza Munaf Minorities Education And ... vs Additional Commissioner,Amaravati ... on 16 July, 2025

                 5-wp271.20.odt                                                                       1/1



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR.

                                             WRIT PETITION No.271 OF 2020
                    (Hafiza Munaf Minorities Education and Multipurpose society, through its President and
                             another Vs. Additional Commissioner, Amravati Division and others)
                  __________________________________________________________________________
                 Office Notes, Office Memoramda of Coram,
                 appearances, Court's orders of directions             Court's or Judge's orders.
                 and Registrar's Orders.

                                       Mr. A.R. Fule, Advocate for petitioners.
                                       Mr. H.D. Futane, AGP for respondent Nos.1 to 4.
                                       Mr. Tejas Deshpande, Advocate for respondent No.5.

                                       CORAM :       R.M. JOSHI, J.

DATE : 16th JULY, 2025.

Counsel for petitioner seeks accommodation. At his request stand over to 31st July, 2025.

(R.M. JOSHI, J.) Wadode Signed by: Mr. Devendra Wadode Designation: PS To Honourable Judge Date: 17/07/2025 13:17:03