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Patna High Court - Orders

Angesh Kumar vs Dy. Commissioner Of Income Tax on 16 September, 2025

Author: Sudhir Singh

Bench: Sudhir Singh, Rajesh Kumar Verma

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Miscellaneous Jurisdiction Case No.3294 of 2019
                                                   In
                                 Miscellaneous Appeal No.816 of 2016
                  ======================================================
                  Angesh Kumar

                                                                             ... ... Petitioner/s
                                                     Versus
                  Dy. Commissioner of Income Tax

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :     Mr.D.V.Pathy, Advocate
                  For the Opposite Party/s :     Ms.Archana Sinha @ Archana Shahi, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
                          and
                          HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE SUDHIR SINGH)

3    16-09-2025

As prayed for, further two weeks' time is granted to the learned counsel for the petitioner to remove the defect(s) as pointed out by the Stamp Reporter.

(Sudhir Singh, J) ( Rajesh Kumar Verma, J) Nitesh/-

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