Patna High Court - Orders
Angesh Kumar vs Dy. Commissioner Of Income Tax on 16 September, 2025
Author: Sudhir Singh
Bench: Sudhir Singh, Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3294 of 2019
In
Miscellaneous Appeal No.816 of 2016
======================================================
Angesh Kumar
... ... Petitioner/s
Versus
Dy. Commissioner of Income Tax
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr.D.V.Pathy, Advocate
For the Opposite Party/s : Ms.Archana Sinha @ Archana Shahi, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
and
HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SUDHIR SINGH)
3 16-09-2025As prayed for, further two weeks' time is granted to the learned counsel for the petitioner to remove the defect(s) as pointed out by the Stamp Reporter.
(Sudhir Singh, J) ( Rajesh Kumar Verma, J) Nitesh/-
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