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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Goa - Subsection

Section 324(1)(x) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(x)the errata memo describing the corrections, inter-lineations, alterations, words struck through or if any erasures before the signatures of parties, witnesses and Special Notary;