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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(iii) in Tamil Nadu Cotton Control Rules, 1954

(iii)Each sample of cotton plants seized shall have twenty-five plants with root, stem, branches, leaves, flowers and bolls intact and shall be placed loosely without compressing, in a good gunny bag of suitable size;