Madras High Court
S. Velayutham vs The Member Secretary on 2 September, 2025
W.P.Nos.33722 and 33723 of 2013
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 2/9/2025
CORAM
THE HONOURABLE Mr.JUSTICE K. SURENDER
Writ Petition Nos.33722 and 33723 of 2013
and
M.P.Nos.1 and 1 of 2013
S. Velayutham ... Petitioner in
W.P.No.33722 of 2013
J. Jayamani ... Petitioner in
W.P.No.33723 of 2013
Vs
1. The Member Secretary
Pondicherry Institute of Post Matric
Technical Education (PIPMATE)
Sponsored by the Government of Puducherry
Lawspet
Puducherry 8.
2. All India Council for Technical Education
I.G.sports Complex, I.P.Estate
New Delhi 110 002. ... Respondents in
both the petitions.
1/4
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W.P.Nos.33722 and 33723 of 2013
Petitions filed under Article 226 of the Constitution of India praying
for the issuance of a writ of declaration to declare the circular of first
respondent dated 18/11/2013 bearing
No.A/13/1/4/PIPMATE/2013/A1/PF/999 is null and void since the Circular
is passed without following the Notification issued by the second respondent
dated 5/3/2010 published in Part III Section IV of Gazette of India
extraordinary as far as the date of implementation of revised pay of arrears
(v) Anomalies, if any, in the implementation of this Scheme may be brought
to the notice of the Department of Higher Education, Ministry of Human
Resource Department and AICTE, for clarification.
For petitioners ... Mr.A.R.Nixon
For respondents ... Mr.T.P.Manokaran
for R.1
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COMMON ORDER
Today, when these matters are taken up for hearing, learned counsel appearing for the petitioners seek permission of this Court to withdraw these writ petitions and he has also made an endorsement to that effect.
2. In view of the endorsement made by the learned counsel appearing 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/09/2025 01:14:59 pm ) W.P.Nos.33722 and 33723 of 2013 for the petitioners, these writ petitions are dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petitions are closed.
K.SURENDER,J nd 2 September, 2025 mvs.
Index: Yes/No Neutral Citation: Yes/No To
1. The Member Secretary Pondicherry Institute of Post Matric Technical Education (PIPMATE) Sponsored by the Government of Puducherry Lawspet Puducherry 8.
2. All India Council for Technical Education I.G.sports Complex, I.P.Estate New Delhi 110 002.
K.SURENDER, J mvs.
3/4https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/09/2025 01:14:59 pm ) W.P.Nos.33722 and 33723 of 2013 W.P.Nos.33722 and 33723 of 2013 2/9/2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/09/2025 01:14:59 pm )