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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(i) in The Transplantation of Human Organs Rules, 1995

(i)Mr./Mrs. .............. s/o, d/o, w/o Mr. .................. aged ............... resident of who happens to be my near relative as defined in clause (i) of Section 2 of the Act.