Supreme Court - Daily Orders
Jindal Stainless Ltd. vs State Of Haryana . on 2 August, 2016
Bench: Chief Justice, A.K. Sikri, S.A. Bobde, Shiva Kirti Singh, N.V. Ramana, R.Banumathi, A.M.Khanwilkar, D.Y.Chandrachud, Ashok Bhushan
1
C.A. No.3453 of 2002 etc. etc.
ITEM NO.901 + 902 COURT NO.1 SECTION XVI, VI-A,
(Part Heard) III, IIIA, X, XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3453/2002
JINDAL STAINLESS LTD.& ANR. Appellant(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(With appln(s) for intervention and office report)
WITH
C.A. No. 6383-6421/1997 (With Office Report)
C.A. No. 6422-6435/1997
C.A. No. 6436/1997
C.A. No. 6437-6440/1997
C.A. No. 3381-3400/1998 (With Office Report)
C.A. No. 3592/1998
C.A. No. 4651/1998
C.A. No. 918/1999 (With Office Report)
C.A. No. 2769/2000 (With Office Report)
C.A. No. 4471/2000 (With Office Report)
C.A. No. 4476/2000 (With Office Report)
C.A. No. 3314/2001 (With Office Report)
C.A. No. 3454/2002 (With Office Report)
C.A. No. 3455/2002 (With Office Report)
C.A. No. 3456-3459/2002 (With Office Report)
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.08.06
C.A. No. 3460/2002 (With Office Report)
11:35:37 IST
Reason:
C.A. No. 3461/2002 (With Office Report)
C.A. No. 3462-3463/2002 (With Office Report)
2
C.A. No.3453 of 2002 etc. etc.
C.A. No. 3464/2002
C.A. No. 3465/2002 (With Office Report)
C.A. No. 3466/2002 (With Office Report)
C.A. No. 3467/2002 (With Office Report)
C.A. No. 3468/2002 (With Office Report)
C.A. No. 3469/2002
C.A. No. 3470/2002 (With Office Report)
C.A. No. 3471/2002 (With Office Report)
C.A. No. 4008/2002 (With Office Report)
C.A. No. 5385/2002 (With Office Report)
C.A. No. 5740/2002
C.A. No. 5858/2002 (With Office Report)
W.P.(C) No. 512/2003 (With Office Report)
W.P.(C) No. 574/2003
C.A. No. 2608/2003 (With Office Report)
C.A. No. 2633/2003 (With Office Report)
C.A. No. 2637/2003 (With Office Report)
C.A. No. 2638/2003 (With Office Report)
C.A. No. 3720-3722/2003 (With Office Report)
C.A. No. 6331/2003 (With Office Report)
C.A. No. 8241/2003 (With Office Report)
C.A. No. 8242/2003 (With Office Report)
C.A. No. 8243/2003 (With Office Report)
C.A. No. 8244/2003 (With Office Report)
C.A. No. 8245/2003 (With Office Report)
C.A. No. 8246/2003 (With Office Report)
3
C.A. No.3453 of 2002 etc. etc.
C.A. No. 8247/2003 (With Office Report)
C.A. No. 8248/2003 (With Office Report)
C.A. No. 8249/2003 (With Office Report)
C.A. No. 8250/2003 (With Office Report)
C.A. No. 8251/2003 (With Office Report)
C.A. No. 8252/2003 (With Office Report)
T.C.(C) No. 13/2004
W.P.(C) No. 66/2004 (With Office Report)
W.P.(C) No. 221/2004 (With Office Report)
C.A. No. 997-998/2004 (With Office Report)
C.A. No. 3144/2004 (With Office Report)
C.A. No. 3145/2004 (With Office Report)
C.A. No. 3146/2004 (With Office Report)
C.A. No. 4953/2004 (With Interim Relief)
C.A. No. 4954/2004 (With Office Report)
C.A. No. 5139/2004 (With Office Report)
C.A. No. 5141/2004
C.A. No. 5142/2004
C.A. No. 5143/2004 (With Office Report)
C.A. No. 5144/2004 (With Office Report)
C.A. No. 5145/2004 (With Office Report)
C.A. No. 5147/2004 (With Office Report)
C.A. No. 5148/2004
C.A. No. 5149/2004 (With Office Report)
C.A. No. 5150/2004
C.A. No. 5151/2004 (With Office Report)
4
C.A. No.3453 of 2002 etc. etc.
C.A. No. 5152/2004 (With Office Report)
C.A. No. 5153/2004 (With Office Report)
C.A. No. 5154/2004
C.A. No. 5155/2004
C.A. No. 5156/2004 (With Office Report)
C.A. No. 5157/2004 (With Office Report)
C.A. No. 5158/2004 (With Office Report)
C.A. No. 5159/2004 (With Office Report)
C.A. No. 5160/2004 (With Office Report)
C.A. No. 5162/2004
C.A. No. 5163/2004 (With Office Report)
C.A. No. 5164/2004
C.A. No. 5165/2004
C.A. No. 5166/2004 (With Office Report)
C.A. No. 5167/2004 (With Office Report)
C.A. No. 5168/2004 (With Office Report)
C.A. No. 5169/2004 (With Office Report)
C.A. No. 5170/2004 (With Office Report)
C.A. No. 7658/2004 (With Office Report)
SLP(C) No. 9479/2004 (With Interim Relief and Office Report)
SLP(C) No. 9496/2004 (With Interim Relief)
SLP(C) No. 9569/2004 (With Interim Relief)
SLP(C) No. 9832/2004 (With Interim Relief and Office Report)
SLP(C) No. 9883/2004 (With Interim Relief)
SLP(C) No. 9885/2004 (With Interim Relief)
SLP(C) No. 9891/2004 (With Interim Relief)
5
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 9893/2004 (With Interim Relief)
SLP(C) No. 9898/2004 (With Interim Relief)
SLP(C) No. 9899/2004 (With Interim Relief)
SLP(C) No. 9901/2004 (With Interim Relief)
SLP(C) No. 9904/2004 (With Interim Relief)
SLP(C) No. 9910/2004 (With Interim Relief)
SLP(C) No. 9911/2004 (With Interim Relief)
SLP(C) No. 9912/2004 (With Interim Relief)
SLP(C) No. 9950/2004 (With Interim Relief)
SLP(C) No. 9964/2004 (With Interim Relief)
SLP(C) No. 9976/2004 (With Interim Relief)
SLP(C) No. 9989/2004 (With Interim Relief)
SLP(C) No. 9991/2004 (With Interim Relief)
SLP(C) No. 9993/2004 (With Interim Relief)
SLP(C) No. 9998/2004 (With Interim Relief)
SLP(C) No. 9999/2004 (With Interim Relief)
SLP(C) No. 10003/2004 (With Interim Relief)
SLP(C) No. 10007/2004 (With Interim Relief)
SLP(C) No. 10129/2004 (With Interim Relief)
SLP(C) No. 10133/2004 (With Interim Relief)
SLP(C) No. 10134/2004 (With Interim Relief)
SLP(C) No. 10153/2004 (With Interim Relief)
SLP(C) No. 10154/2004 (With Interim Relief)
SLP(C) No. 10156/2004 (With Interim Relief)
SLP(C) No. 10161/2004 (With Interim Relief)
6
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 10164/2004 (With Interim Relief)
SLP(C) No. 10167/2004 (With Interim Relief)
SLP(C) No. 10206/2004 (With Interim Relief)
SLP(C) No. 10207/2004 (With Interim Relief)
SLP(C) No. 10232/2004(With Interim Relief)
SLP(C) No. 10366/2004 (With Interim Relief)
SLP(C) No. 10381/2004 (With Interim Relief)
SLP(C) No. 10382/2004 (With Interim Relief)
SLP(C) No. 10384/2004 (With Interim Relief)
SLP(C) No. 10385/2004 (With Interim Relief)
SLP(C) No. 10391/2004 (With Interim Relief)
SLP(C) No. 10402/2004 (With Interim Relief)
SLP(C) No. 10403/2004 (With Interim Relief)
SLP(C) No. 10404/2004 (With Interim Relief)
SLP(C) No. 10407/2004 (With Interim Relief)
SLP(C) No. 10417/2004 (With Interim Relief)
SLP(C) No. 10449/2004 (With Interim Relief)
SLP(C) No. 10493/2004 (With Interim Relief)
SLP(C) No. 10495/2004 (With Interim Relief)
SLP(C) No. 10497/2004 (With Interim Relief)
SLP(C) No. 10501/2004 (With Interim Relief)
SLP(C) No. 10505/2004 (With Interim Relief)
SLP(C) No. 10539/2004 (With Interim Relief)
SLP(C) No. 10557/2004 (With Interim Relief)
SLP(C) No. 10563/2004 (With Interim Relief)
SLP(C) No. 10566/2004 (With Interim Relief)
7
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 10567/2004 (With Interim Relief)
SLP(C) No. 10568/2004 (With Interim Relief)
SLP(C) No. 10569/2004 (With Interim Relief)
SLP(C) No. 10571/2004 (With Interim Relief)
SLP(C) No. 10704/2004 (With Interim Relief)
SLP(C) No. 10706/2004 (With Interim Relief)
SLP(C) No. 10708/2004 (With Interim Relief)
SLP(C) No. 10736/2004 (With Interim Relief)
SLP(C) No. 10906/2004 (With Interim Relief)
SLP(C) No. 10907/2004 (With Interim Relief)
SLP(C) No. 10908/2004 (With Interim Relief)
SLP(C) No. 10909/2004 (With Interim Relief)
SLP(C) No. 10910/2004 (With Interim Relief and Office Report)
SLP(C) No. 10923/2004 (With Interim Relief)
SLP(C) No. 10929/2004 (With Interim Relief)
SLP(C) No. 10977/2004 (With Interim Relief)
SLP(C) No. 11012/2004 (With Interim Relief)
SLP(C) No. 11266/2004 (With Interim Relief and Office Report)
SLP(C) No. 11271/2004 (With Interim Relief)
SLP(C) No. 11274/2004 (With Interim Relief)
SLP(C) No. 11281/2004 (With Interim Relief)
SLP(C) No. 11320/2004 (With Interim Relief)
SLP(C) No. 11326/2004 (With Interim Relief)
SLP(C) No. 11328/2004 (With Interim Relief)
SLP(C) No. 11329/2004 (With Interim Relief)
SLP(C) No. 11370/2004 (With Interim Relief)
8
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 14380/2005 (With Interim Relief and Office Report)
SLP(C) No. 1101/2007 (With Interim Relief and Office Report)
SLP(C) No. 1288/2007 (With Interim Relief)
SLP(C) No. 6914/2007 (With Interim Relief and Office Report)
SLP(C) No. 9054/2007 (With Office Report)
SLP(C) No. 10694/2007 (With Interim Relief and Office Report)
SLP(C) No. 12959/2007 (With Interim Relief and Office Report)
SLP(C) No. 13806/2007 (With Interim Relief and Office Report)
SLP(C) No. 14070/2007 (With Interim Relief)
SLP(C) No. 14819/2007 (With Office Report)
SLP(C) No. 14820/2007 (With Office Report)
SLP(C) No. 14821/2007 (With Office Report)
SLP(C) No. 14823/2007 (With Office Report)
SLP(C) No. 14824/2007 (With Office Report)
SLP(C) No. 14826/2007 (With Office Report)
SLP(C) No. 14828/2007 (With Office Report)
SLP(C) No. 14829/2007 (With Office Report)
SLP(C) No. 14830/2007 (With Office Report)
SLP(C) No. 14832/2007 (With Office Report)
SLP(C) No. 14833/2007 (With Office Report)
SLP(C) No. 14835/2007 (With Office Report)
SLP(C) No. 14837/2007 (With Office Report)
SLP(C) No. 14838/2007 (With Office Report)
SLP(C) No. 14839/2007 (With Office Report)
SLP(C) No. 14841/2007 (With Office Report)
SLP(C) No. 14842/2007 (With Office Report)
9
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 14845/2007 (With Office Report)
SLP(C) No. 14846/2007 (With Office Report)
SLP(C) No. 14847/2007 (With Office Report)
SLP(C) No. 15082-15085/2007 (With Interim Relief and Office Report)
SLP(C) No. 15807/2007 (With Interim Relief and Office Report)
SLP(C) No. 16351/2007 (With Interim Relief and Office Report)
SLP(C) No. 17589/2007 (With Interim Relief)
SLP(C) No. 17590/2007 (With Interim Relief)
SLP(C) No. 17905/2007 (With Interim Relief)
SLP(C) No. 17906/2007 (With Interim Relief)
SLP(C) No. 17907/2007 (With Interim Relief)
SLP(C) No. 17908/2007 (With Interim Relief)
SLP(C) No. 17909/2007 (With Interim Relief)
SLP(C) No. 17910/2007 (With Interim Relief)
SLP(C) No. 17911/2007 (With Interim Relief)
SLP(C) No. 17913/2007 (With Interim Relief)
SLP(C) No. 17914/2007 (With Interim Relief)
SLP(C) No. 17915/2007 (With Interim Relief)
SLP(C) No. 17916/2007 (With Interim Relief)
SLP(C) No. 17917/2007 (With Interim Relief)
SLP(C) No. 17918/2007 (With Interim Relief)
SLP(C) No. 17919/2007 (With Interim Relief)
SLP(C) No. 17920/2007 (With Interim Relief)
SLP(C) No. 17921/2007 (With Interim Relief)
SLP(C) No. 17922/2007 (With Interim Relief)
SLP(C) No. 17923/2007 (With Interim Relief)
10
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 17924/2007 (With Interim Relief)
SLP(C) No. 17925/2007 (With Interim Relief)
SLP(C) No. 17926/2007 (With Interim Relief)
SLP(C) No. 17929/2007 (With Interim Relief)
SLP(C) No. 17930/2007 (With Interim Relief)
SLP(C) No. 17933/2007 (With Interim Relief)
SLP(C) No. 17934/2007 (With Interim Relief)
SLP(C) No. 17936/2007 (With Interim Relief)
SLP(C) No. 17937/2007 (With Interim Relief)
SLP(C) No. 17938/2007 (With Interim Relief)
SLP(C) No. 17939/2007 (With Interim Relief)
SLP(C) No. 17941/2007 (With Interim Relief)
SLP(C) No. 17942/2007 (With Interim Relief)
SLP(C) No. 17943/2007 (With Interim Relief)
SLP(C) No. 17944/2007 (With Interim Relief)
SLP(C) No. 17957/2007 (With Interim Relief)
SLP(C) No. 17959/2007 (With Interim Relief)
SLP(C) No. 17960/2007 (With Interim Relief)
SLP(C) No. 17961/2007 (With Interim Relief)
SLP(C) No. 17962/2007 (With Interim Relief)
SLP(C) No. 17963/2007 (With Interim Relief)
SLP(C) No. 17964/2007 (With Interim Relief)
SLP(C) No. 17965/2007 (With Interim Relief)
SLP(C) No. 17972/2007 (With Interim Relief)
SLP(C) No. 17973/2007 (With Interim Relief)
SLP(C) No. 17974/2007 (With Interim Relief)
11
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 17975/2007 (With Interim Relief)
SLP(C) No. 17976/2007 (With Interim Relief)
SLP(C) No. 17977/2007 (With Interim Relief)
SLP(C) No. 17978/2007 (With Interim Relief)
SLP(C) No. 17979/2007 (With Interim Relief)
SLP(C) No. 17980/2007 (With Interim Relief)
SLP(C) No. 17981/2007 (With Interim Relief)
SLP(C) No. 17983/2007 (With Interim Relief)
SLP(C) No. 17984/2007 (With Interim Relief)
SLP(C) No. 18036/2007 (With Interim Relief)
SLP(C) No. 18037/2007 (With Interim Relief)
SLP(C) No. 18038/2007 (With Interim Relief)
SLP(C) No. 18039/2007 (With Interim Relief)
SLP(C) No. 18040/2007 (With Interim Relief)
SLP(C) No. 18041/2007 (With Interim Relief)
SLP(C) No. 18042/2007 (With Interim Relief)
SLP(C) No. 18043/2007 (With Interim Relief)
SLP(C) No. 18044/2007 (With Interim Relief)
SLP(C) No. 18045/2007 (With Interim Relief)
SLP(C) No. 18046/2007 (With Interim Relief)
SLP(C) No. 18047/2007 (With Interim Relief)
SLP(C) No. 18048/2007 (With Interim Relief)
SLP(C) No. 18049/2007 (With Interim Relief)
SLP(C) No. 18050/2007 (With Interim Relief)
SLP(C) No. 18051/2007 (With Interim Relief)
SLP(C) No. 18053/2007 (With Interim Relief)
12
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 18054/2007 (With Interim Relief)
SLP(C) No. 18055/2007 (With Interim Relief)
SLP(C) No. 18056/2007 (With Interim Relief)
SLP(C) No. 18057/2007 (With Interim Relief)
SLP(C) No. 18058/2007 (With Interim Relief)
SLP(C) No. 18059/2007 (With Interim Relief)
SLP(C) No. 18061/2007 (With Interim Relief)
SLP(C) No. 18062/2007 (With Interim Relief)
SLP(C) No. 18063/2007 (With Interim Relief)
SLP(C) No. 18064/2007 (With Interim Relief)
SLP(C) No. 18065/2007 (With Interim Relief)
SLP(C) No. 18066/2007 (With Interim Relief)
SLP(C) No. 18067/2007 (With Interim Relief)
SLP(C) No. 18068/2007 (With Interim Relief)
SLP(C) No. 18069/2007 (With Interim Relief)
SLP(C) No. 18073/2007 (With Interim Relief)
SLP(C) No. 18074/2007 (With Interim Relief)
SLP(C) No. 18075/2007 (With Interim Relief)
SLP(C) No. 18076/2007 (With Interim Relief)
SLP(C) No. 18077/2007 (With Interim Relief)
SLP(C) No. 18078/2007 (With Interim Relief)
SLP(C) No. 18079/2007 (With Interim Relief)
SLP(C) No. 18080/2007 (With Interim Relief)
SLP(C) No. 18081/2007 (With Interim Relief)
SLP(C) No. 18082/2007 (With Interim Relief)
SLP(C) No. 18083/2007 (With Interim Relief)
13
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 18084/2007 (With Interim Relief)
SLP(C) No. 18085/2007 (With Interim Relief)
SLP(C) No. 18086/2007 (With Interim Relief)
SLP(C) No. 18087/2007 (With Interim Relief)
SLP(C) No. 18088/2007 (With Interim Relief)
SLP(C) No. 18089/2007 (With Interim Relief)
SLP(C) No. 18090/2007 (With Interim Relief)
SLP(C) No. 18091/2007 (With Interim Relief)
SLP(C) No. 18092/2007 (With Interim Relief)
SLP(C) No. 19049/2007 (With Office Report)
SLP(C) No. 19050/2007 (With Office Report)
SLP(C) No. 19051/2007 (With Office Report)
SLP(C) No. 19052/2007 (With Office Report)
SLP(C) No. 19053/2007 (With Office Report)
SLP(C) No. 19055/2007 (With Office Report)
SLP(C) No. 19057/2007 (With Office Report)
SLP(C) No. 19059/2007 (With Office Report)
SLP(C) No. 19060/2007 (With Office Report)
SLP(C) No. 19062/2007 (With Office Report)
SLP(C) No. 19064/2007 (With Office Report)
SLP(C) No. 19066/2007 (With Office Report)
SLP(C) No. 19068/2007 (With Office Report)
SLP(C) No. 19070/2007 (With Office Report)
SLP(C) No. 19071/2007 (With Office Report)
SLP(C) No. 19072/2007 (With Office Report)
SLP(C) No. 19073/2007 (With Office Report)
14
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 19074/2007 (With Office Report)
SLP(C) No. 19076/2007 (With Office Report)
SLP(C) No. 19077/2007 (With Office Report)
SLP(C) No. 19094/2007 (With Office Report)
SLP(C) No. 19095/2007 (With Office Report)
SLP(C) No. 19096/2007 (With Office Report)
SLP(C) No. 19099/2007 (With Office Report)
SLP(C) No. 19100/2007 (With Office Report)
SLP(C) No. 19101/2007 (With Office Report)
SLP(C) No. 19102/2007 (With Office Report)
SLP(C) No. 19103/2007 (With Office Report)
SLP(C) No. 19104/2007 (With Office Report)
SLP(C) No. 19105/2007 (With Office Report)
SLP(C) No. 19106/2007 (With Office Report)
SLP(C) No. 19107/2007 (With Office Report)
SLP(C) No. 19108/2007 (With Office Report)
SLP(C) No. 19110/2007 (With Office Report)
SLP(C) No. 19111/2007 (With Office Report)
SLP(C) No. 19113/2007 (With Office Report)
SLP(C) No. 19114/2007 (With Office Report)
SLP(C) No. 19505/2007 (With Office Report)
SLP(C) No. 19506/2007 (With Office Report)
SLP(C) No. 19507/2007 (With Office Report)
SLP(C) No. 19508/2007 (With Office Report)
SLP(C) No. 19510/2007 (With Office Report)
SLP(C) No. 19511/2007 (With Office Report)
15
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 19512/2007 (With Office Report)
SLP(C) No. 19513/2007 (With Office Report)
SLP(C) No. 19514/2007 (With Office Report)
SLP(C) No. 19515/2007 (With Office Report)
SLP(C) No. 19516/2007 (With Office Report)
SLP(C) No. 19518/2007 (With Office Report)
SLP(C) No. 19521/2007 (With Office Report)
SLP(C) No. 19522/2007 (With Office Report)
SLP(C) No. 19523-19528/2007 (With Office Report)
SLP(C) No. 19529/2007 (With Office Report)
SLP(C) No. 19530/2007 (With Office Report)
SLP(C) No. 19531/2007 (With Office Report)
SLP(C) No. 19543-19547/2007 (With Office Report)
SLP(C) No. 20527/2007 (With Office Report)
SLP(C) No. 20529/2007 (With Office Report)
SLP(C) No. 20559/2007 (With Office Report)
SLP(C) No. 21841/2007 (With Interim Relief)
SLP(C) No. 21843/2007 (With Interim Relief)
SLP(C) No. 21844/2007 (With Interim Relief)
SLP(C) No. 21845/2007 (With Interim Relief)
SLP(C) No. 21846/2007 (With Interim Relief)
SLP(C) No. 21847/2007 (With Interim Relief)
SLP(C) No. 21848/2007 (With Interim Relief)
SLP(C) No. 21849/2007 (With Interim Relief)
SLP(C) No. 21851/2007 (With Interim Relief)
SLP(C) No. 21855/2007 (With Interim Relief and Office Report)
16
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 21864/2007 (With Interim Relief)
SLP(C) No. 21866/2007 (With Interim Relief)
SLP(C) No. 21867/2007 (With Interim Relief)
SLP(C) No. 21871-21904/2007
SLP(C) No. 21905/2007 (With Interim Relief)
SLP(C) No. 21907/2007 (With Interim Relief)
SLP(C) No. 21908/2007 (With Interim Relief)
SLP(C) No. 21909/2007 (With Interim Relief)
SLP(C) No. 21910/2007 (With Interim Relief)
SLP(C) No. 22947/2007 (With Office Report)
SLP(C) No. 22958/2007 (With Office Report)
SLP(C) No. 24934-25066/2007 (With Interim Relief)
SLP(C) No. 742/2008
SLP(C) No. 746/2008 (With Office Report)
SLP(C) No. 747/2008 (With Office Report)
SLP(C) No. 3230/2008 (With Office Report)
SLP(C) No. 3231/2008 (With Office Report)
SLP(C) No. 3233/2008 (With Office Report)
SLP(C) No. 3234/2008 (With Office Report)
SLP(C) No. 3236/2008 (With Office Report)
SLP(C) No. 3237/2008 (With Office Report)
SLP(C) No. 3238-3262/2008 (With Office Report)
C.A. No. 4715/2008
C.A. No. 5041-5042/2008 (With Office Report)
SLP(C) No. 5407/2008 (With Office Report)
SLP(C) No. 5408/2008 (With Office Report)
17
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 6148-6152/2008 (With Office Report)
SLP(C) No. 6831/2008 (With Interim Relief)
SLP(C) No. 7914/2008 (With Office Report)
SLP(C) No. 8053-8077/2008 (With Interim Relief)
SLP(C) No. 8199/2008 (With Interim Relief and Office Report)
SLP(C) No. 9227/2008 (With Interim Relief and Office Report)
SLP(C) No. 12424-12425/2008 (With Interim Relief)
SLP(C) No. 13327/2008 (With Office Report)
SLP(C) No. 13889/2008 (With Office Report)
SLP(C) No. 14232-14252/2008 (With Office Report)
SLP(C) No. 14454-14778/2008 (With Office Report)
SLP(C) No. 14828/2008
SLP(C) No. 14829/2008 (With Interim Relief and Office Report)
SLP(C) No. 14875/2008 (With Interim Relief and Office Report)
SLP(C) No. 15047/2008 (With Interim Relief and Office Report)
SLP(C) No. 15078/2008 (With Interim Relief and Office Report)
SLP(C) No. 15090/2008 (With Interim Relief and Office Report)
SLP(C) No. 15161/2008 (With Interim Relief)
SLP(C) No. 15164/2008 (With Interim Relief and Office Report)
SLP(C) No. 15179/2008 (With Interim Relief and Office Report)
SLP(C) No. 15253/2008 (With Interim Relief and Office Report)
SLP(C) No. 15273/2008 (With Interim Relief and Office Report)
SLP(C) No. 15274/2008 (With Interim Relief and Office Report)
SLP(C) No. 15286-15287/2008 (With Interim Relief and Office Report)
SLP(C) No. 15288-15289/2008 (With Interim Relief and Office Report)
S.L.P.(C)...CC No. 15314/2008 (With Office Report)
18
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 15324/2008 (With Interim Relief and Office Report)
SLP(C) No. 15325/2008 (With Interim Relief and Office Report)
SLP(C) No. 15326/2008 (With Interim Relief and Office Report)
SLP(C) No. 15327/2008 (With Interim Relief and Office Report)
SLP(C) No. 15328/2008 (With Interim Relief and Office Report)
SLP(C) No. 15329/2008 (With Office Report)
SLP(C) No. 15330/2008 (With Interim Relief and Office Report)
SLP(C) No. 15331/2008 (With Interim Relief and Office Report)
SLP(C) No. 15335/2008 (With Interim Relief and Office Report)
SLP(C) No. 15337/2008 (With Interim Relief and Office Report)
SLP(C) No. 15356/2008 (With Interim Relief and Office Report)
SLP(C) No. 15357/2008 (With Interim Relief and Office Report)
SLP(C) No. 15369/2008 (With Interim Relief and Office Report)
SLP(C) No. 15405/2008 (With Interim Relief and Office Report)
SLP(C) No. 15491/2008 (With Interim Relief and Office Report)
SLP(C) No. 15492/2008 (With Interim Relief and Office Report)
SLP(C) No. 15493/2008 (With Interim Relief and Office Report)
SLP(C) No. 15495/2008 (With Interim Relief and Office Report)
SLP(C) No. 15496/2008 (With Interim Relief and Office Report)
SLP(C) No. 15498/2008 (With Interim Relief and Office Report)
SLP(C) No. 15540/2008 (With Interim Relief and Office Report)
SLP(C) No. 15551/2008 (With Interim Relief and Office Report)
SLP(C) No. 15579/2008 (With Interim Relief and Office Report)
SLP(C) No. 15605/2008 (With Interim Relief and Office Report)
SLP(C) No. 15618/2008 (With Interim Relief and Office Report)
SLP(C) No. 15623/2008 (With Interim Relief and Office Report)
19
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 15628/2008 (With Office Report)
SLP(C) No. 15629/2008 (With Office Report)
SLP(C) No. 15630/2008 (With Office Report)
SLP(C) No. 15631/2008 (With Office Report)
SLP(C) No. 15632/2008 (With Office Report)
SLP(C) No. 15633/2008 (With Office Report)
SLP(C) No. 15636/2008 (With Interim Relief and Office Report)
SLP(C) No. 15643/2008 (With Interim Relief and Office Report)
SLP(C) No. 15647/2008 (With Interim Relief and Office Report)
SLP(C) No. 15652/2008 (With Office Report)
SLP(C) No. 15653/2008 (With Office Report)
SLP(C) No. 15655/2008 (With Office Report)
SLP(C) No. 15656/2008 (With Office Report)
SLP(C) No. 15657/2008 (With Office Report)
SLP(C) No. 15659/2008 (With Office Report)
SLP(C) No. 15660/2008 (With Office Report)
SLP(C) No. 15666/2008 (With Interim Relief and Office Report)
SLP(C) No. 15684/2008 (With Interim Relief and Office Report)
SLP(C) No. 15700/2008 (With Interim Relief and Office Report)
SLP(C) No. 15711/2008 (With Interim Relief and Office Report)
SLP(C) No. 15819/2008 (With Interim Relief and Office Report)
SLP(C) No. 15845/2008 (With Interim Relief and Office Report)
SLP(C) No. 15934/2008 (With Interim Relief and Office Report)
SLP(C) No. 16664/2008 (With Interim Relief and Office Report)
SLP(C) No. 16667/2008 (With Interim Relief and Office Report)
SLP(C) No. 16689/2008 (With Interim Relief and Office Report)
20
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 16733/2008 (With Interim Relief and Office Report)
SLP(C) No. 16754/2008 (With Interim Relief and Office Report)
SLP(C) No. 16832/2008 (With Interim Relief and Office Report)
SLP(C) No. 16837/2008 (With Interim Relief and Office Report)
SLP(C) No. 16841/2008 (With Interim Relief and Office Report)
SLP(C) No. 16865/2008 (With Interim Relief and Office Report)
SLP(C) No. 16885/2008 (With Interim Relief and Office Report)
SLP(C) No. 16926/2008 (With Interim Relief and Office Report)
SLP(C) No. 16930/2008 (With Interim Relief and Office Report)
SLP(C) No. 17187/2008 (With Interim Relief and Office Report)
SLP(C) No. 17192/2008 (With Interim Relief and Office Report)
SLP(C) No. 17193/2008 (With Interim Relief and Office Report)
SLP(C) No. 17203/2008 (With Interim Relief and Office Report)
SLP(C) No. 17204/2008 (With Interim Relief and Office Report)
SLP(C) No. 17233/2008 (With Interim Relief and Office Report)
SLP(C) No. 17267/2008 (With Office Report)
SLP(C) No. 17269/2008 (With Office Report)
SLP(C) No. 17271/2008 (With Office Report)
SLP(C) No. 17272/2008 (With Office Report)
SLP(C) No. 17274/2008 (With Office Report)
SLP(C) No. 17276/2008 (With Office Report)
SLP(C) No. 17277/2008 (With Office Report)
SLP(C) No. 17279/2008 (With Office Report)
SLP(C) No. 17280/2008 (With Office Report)
SLP(C) No. 17282/2008 (With Office Report)
SLP(C) No. 17367/2008 (With Office Report)
SLP(C) No. 17368/2008 (With Office Report)
21
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 17369/2008 (With Office Report)
SLP(C) No. 17370/2008 (With Office Report)
SLP(C) No. 17372/2008 (With Office Report)
SLP(C) No. 17373/2008 (With Office Report)
SLP(C) No. 17374/2008 (With Office Report)
SLP(C) No. 17375/2008 (With Office Report)
SLP(C) No. 17376/2008 (With Office Report)
SLP(C) No. 17377/2008 (With Office Report)
SLP(C) No. 17408/2008 (With Interim Relief and Office Report)
SLP(C) No. 17865/2008 (With Interim Relief and Office Report)
SLP(C) No. 17892/2008 (With Interim Relief and Office Report)
SLP(C) No. 18001/2008 (With Interim Relief and Office Report)
SLP(C) No. 18030/2008 (With Interim Relief and Office Report)
SLP(C) No. 18034/2008 (With Interim Relief and Office Report)
SLP(C) No. 18035/2008 (With Interim Relief and Office Report)
SLP(C) No. 18040/2008 (With Office Report)
SLP(C) No. 18066-18067/2008 (With Interim Relief and Office Report)
SLP(C) No. 18344/2008 (With Interim Relief and Office Report)
SLP(C) No. 18346/2008 (With Interim Relief and Office Report)
SLP(C) No. 18354/2008 (With Interim Relief and Office Report)
SLP(C) No. 18360-18364/2008 (With Office Report)
SLP(C) No. 18379/2008 (With Interim Relief and Office Report)
SLP(C) No. 18405/2008 (With Office Report)
SLP(C) No. 18532/2008 (With Office Report)
SLP(C) No. 18533/2008 (With Interim Relief and Office Report)
SLP(C) No. 18582/2008 (With Interim Relief and Office Report)
22
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 18684-18714/2008 (With Office Report)
SLP(C) No. 18850/2008 (With Interim Relief and Office Report)
SLP(C) No. 18857/2008 (With Interim Relief and Office Report)
SLP(C) No. 18865/2008 (With Interim Relief and Office Report)
SLP(C) No. 18870/2008 (With Interim Relief and Office Report)
SLP(C) No. 18871/2008 (With Interim Relief and Office Report)
SLP(C) No. 19019/2008 (With Interim Relief and Office Report)
SLP(C) No. 19026/2008 (With Interim Relief and Office Report)
SLP(C) No. 19030/2008 (With Interim Relief and Office Report)
SLP(C) No. 19049/2008 (With Office Report)
SLP(C) No. 19120/2008 (With Interim Relief and Office Report)
SLP(C) No. 19141/2008 (With Interim Relief and Office Report)
SLP(C) No. 19372/2008 (With Interim Relief and Office Report)
SLP(C) No. 19421/2008 (With Interim Relief and Office Report)
SLP(C) No. 19425/2008 (With Interim Relief and Office Report)
SLP(C) No. 19460/2008 (With Interim Relief and Office Report)
SLP(C) No. 19470/2008 (With Interim Relief and Office Report)
SLP(C) No. 19714/2008 (With Interim Relief and Office Report)
SLP(C) No. 19722/2008 (With Interim Relief and Office Report)
SLP(C) No. 19731/2008 (With Interim Relief and Office Report)
SLP(C) No. 19737/2008 (With Interim Relief and Office Report)
SLP(C) No. 19802/2008 (With Interim Relief and Office Report)
SLP(C) No. 19847/2008 (With Interim Relief and Office Report)
SLP(C) No. 19849/2008 (With Interim Relief and Office Report)
SLP(C) No. 19867/2008 (With Office Report)
SLP(C) No. 19873/2008 (With Interim Relief and Office Report)
23
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 19876/2008 (With Interim Relief and Office Report)
SLP(C) No. 19986/2008 (With Office Report)
SLP(C) No. 20068/2008 (With Interim Relief and Office Report)
SLP(C) No. 20089/2008 (With Office Report)
SLP(C) No. 20165/2008 (With Interim Relief and Office Report)
SLP(C) No. 20766/2008 (With Interim Relief and Office Report)
SLP(C) No. 20795/2008 (With Interim Relief)
SLP(C) No. 21107/2008 (With Interim Relief and Office Report)
SLP(C) No. 21117-21125/2008 (With Interim Relief and Office Report)
SLP(C) No. 21127/2008 (With Interim Relief and Office Report)
SLP(C) No. 21506/2008 (With Office Report)
SLP(C) No. 21509/2008 (With Office Report)
SLP(C) No. 21510/2008 (With Office Report)
SLP(C) No. 21819/2008 (With Interim Relief and Office Report)
SLP(C) No. 22081/2008 (With Interim Relief and Office Report)
SLP(C) No. 22083/2008 (With Interim Relief and Office Report)
SLP(C) No. 22084/2008 (With Interim Relief and Office Report)
SLP(C) No. 22086/2008 (With Interim Relief and Office Report)
SLP(C) No. 22100-22101/2008 (With Office Report)
SLP(C) No. 22195/2008 (With Interim Relief and Office Report)
SLP(C) No. 22707/2008 (With Interim Relief and Office Report)
SLP(C) No. 22735/2008 (With Interim Relief and Office Report)
SLP(C) No. 22931/2008 (With Interim Relief and Office Report)
SLP(C) No. 23075/2008 (With Office Report)
SLP(C) No. 23077/2008 (With Interim Relief and Office Report)
SLP(C) No. 23270/2008 (With Interim Relief and Office Report)
24
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 23277/2008 (With Interim Relief and Office Report)
SLP(C) No. 23383/2008 (With Interim Relief and Office Report)
SLP(C) No. 23609/2008 (With Interim Relief and Office Report)
SLP(C) No. 23623/2008 (With Interim Relief and Office Report)
SLP(C) No. 25378/2008 (With Interim Relief and Office Report)
SLP(C) No. 25498/2008 (With Interim Relief and Office Report)
SLP(C) No. 26377/2008 (With Interim Relief and Office Report)
SLP(C) No. 26543/2008 (With Interim Relief and Office Report)
SLP(C) No. 26571/2008 (With Office Report)
SLP(C) No. 26572/2008 (With Office Report)
SLP(C) No. 26593/2008 (With Interim Relief and Office Report)
SLP(C) No. 26750/2008 (With Interim Relief)
SLP(C) No. 26813/2008 (With Interim Relief)
SLP(C) No. 26972/2008 (With Interim Relief and Office Report)
SLP(C) No. 27442-27444/2008 (With Office Report)
SLP(C) No. 27606/2008 (With Office Report)
SLP(C) No. 27927/2008 (With Interim Relief and Office Report)
SLP(C) No. 29194/2008 (With Interim Relief and Office Report)
SLP(C) No. 29196/2008 (With Interim Relief and Office Report)
SLP(C) No. 29561-29570/2008 (With Office Report)
SLP(C) No. 29763/2008 (With Office Report)
SLP(C) No. 29764/2008 (With Office Report)
SLP(C) No. 30276/2008 (With Office Report)
SLP(C) No. 30533/2008 (With Office Report)
SLP(C) No. 30534-30540/2008 (With Office Report)
SLP(C) No. 30542/2008 (With Office Report)
25
C.A. No.3453 of 2002 etc. etc.
S.L.P.(C)...CC No. 2867/2009 (With Office Report)
SLP(C) No. 3276/2009 (With Interim Relief and Office Report)
SLP(C) No. 4720/2009 (With Interim Relief and Office Report)
S.L.P.(C)...CC No. 5143/2009 (With Office Report)
S.L.P.(C)...CC No. 5311/2009 (With Office Report)
SLP(C) No. 5371/2009 (With Office Report)
SLP(C) No. 5376/2009 (With Office Report)
SLP(C) No. 5381/2009 (With Office Report)
SLP(C) No. 5383/2009 (With Office Report)
SLP(C) No. 5384/2009 (With Office Report)
SLP(C) No. 5393/2009 (With Office Report)
SLP(C) No. 5395/2009 (With Office Report)
SLP(C) No. 5396/2009 (With Office Report)
SLP(C) No. 5399/2009 (With Office Report)
SLP(C) No. 5401/2009 (With Office Report)
SLP(C) No. 5403/2009 (With Office Report)
SLP(C) No. 5405/2009 (With Office Report)
SLP(C) No. 5406/2009 (With Office Report)
SLP(C) No. 5408/2009 (With Office Report)
SLP(C) No. 5409/2009 (With Office Report)
SLP(C) No. 5410/2009 (With Office Report)
SLP(C) No. 5411/2009 (With Office Report)
SLP(C) No. 5412/2009 (With Office Report)
SLP(C) No. 5413/2009 (With Office Report)
SLP(C) No. 5414/2009 (With Office Report)
SLP(C) No. 5420/2009 (With Office Report)
26
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 5421/2009 (With Office Report)
SLP(C) No. 5422/2009 (With Office Report)
SLP(C) No. 5424/2009 (With Office Report)
SLP(C) No. 5426/2009 (With Office Report)
SLP(C) No. 5493-5494/2009 (With Office Report)
SLP(C) No. 5495/2009 (With Office Report)
S.L.P.(C)...CC No. 5803/2009 (With Office Report)
SLP(C) No. 5883/2009 (with Interim Relief and Office Report)
SLP(C) No. 6254/2009 (with Interim Relief and Office Report)
SLP(C) No. 6669/2009 (with Interim Relief and Office Report)
SLP(C) No. 6670/2009 (with Interim Relief and Office Report)
SLP(C) No. 6675/2009 (with Interim Relief and Office Report)
SLP(C) No. 6676/2009 (with Interim Relief and Office Report)
SLP(C) No. 6682/2009 (With Office Report)
SLP(C) No. 6683/2009 (With Office Report)
SLP(C) No. 6684/2009 (With Office Report)
SLP(C) No. 6685/2009 (With Office Report)
SLP(C) No. 6686/2009 (With Office Report)
SLP(C) No. 6687/2009 (With Office Report)
SLP(C) No. 6688/2009 (With Office Report)
SLP(C) No. 6689/2009 (With Office Report)
SLP(C) No. 6690/2009 (With Office Report)
SLP(C) No. 6692/2009 (With Office Report)
SLP(C) No. 6693/2009 (With Office Report)
SLP(C) No. 6694/2009 (With Office Report)
SLP(C) No. 6696/2009 (With Office Report)
27
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 6698/2009 (With Office Report)
SLP(C) No. 6699/2009 (With Office Report)
SLP(C) No. 6700/2009 (With Office Report)
SLP(C) No. 6701/2009 (With Office Report)
SLP(C) No. 6702/2009 (With Office Report)
SLP(C) No. 6703/2009 (With Office Report)
SLP(C) No. 6704/2009 (With Office Report)
SLP(C) No. 6705/2009 (With Office Report)
SLP(C) No. 6708/2009 (With Office Report)
SLP(C) No. 6709/2009 (With Office Report)
SLP(C) No. 6710/2009 (With Office Report)
SLP(C) No. 6711/2009 (With Office Report)
SLP(C) No. 6712/2009 (With Office Report)
SLP(C) No. 6713/2009 (With Office Report)
SLP(C) No. 6714-6715/2009 (With Office Report)
SLP(C) No. 6953/2009 (With Interim Relief and Office Report)
SLP(C) No. 7345/2009 (With Office Report)
SLP(C) No. 8244/2009 (with Interim Relief and Office Report)
SLP(C) No. 9548/2009 (with interim Relief and Office Report)
SLP(C) No. 9699/2009 (With Interim Relief and Office Report)
SLP(C) No. 10040/2009 (With Office Report)
SLP(C) No. 10041/2009 (With Office Report)
SLP(C) No. 10042/2009 (With Office Report)
SLP(C) No. 10045/2009 (With Office Report)
SLP(C) No. 10047/2009 (With Office Report)
SLP(C) No. 10048/2009 (With Office Report)
28
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 10049/2009 (With Office Report)
SLP(C) No. 10050/2009 (With Office Report)
SLP(C) No. 10051/2009 (With Office Report)
SLP(C) No. 10053-10054/2009 (With Office Report)
SLP(C) No. 10192/2009 (with Interim Relief and Office Report)
SLP(C) No. 10279/2009 (With Office Report)
SLP(C) No. 10952/2009 (With Office Report)
SLP(C) No. 10954-10956/2009 (With Office Report)
SLP(C) No. 11042/2009 (With Interim Relief and Office Report)
SLP(C) No. 11122/2009 (With Office Report)
SLP(C) No. 11603-11611/2009 (With Interim Relief and Office Report)
SLP(C) No. 11646/2009 (With Office Report)
SLP(C) No. 12739/2009 (with Interim Relief and Office Report)
SLP(C) No. 12948/2009 (With Office Report)
SLP(C) No. 13270-13274/2009 (With Interim Relief and Office Report)
SLP(C) No. 13483/2009 (With Interim Relief and Office Report)
SLP(C) No. 13496/2009 (With Office Report)
SLP(C) No. 13517/2009 (With Office Report)
SLP(C) No. 13611-13612/2009 (With Interim Relief and Office Report)
SLP(C) No. 14429/2009 (With Interim Relief and Office Report)
SLP(C) No. 14484/2009 (With Interim Relief and Office Report)
SLP(C) No. 14488/2009 (With Interim Relief and Office Report)
SLP(C) No. 14623/2009 (With Interim Relief and Office Report)
SLP(C) No. 14856/2009 (With Interim Relief and Office Report)
SLP(C) No. 14949/2009 (With Interim Relief and Office Report)
SLP(C) No. 15723/2009 (With Office Report)
29
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 16253/2009 (With Office Report)
SLP(C) No. 16757-16760/2009 (With Office Report)
SLP(C) No. 16784/2009 (With Office Report)
SLP(C) No. 16786-16788/2009 (With Office Report)
SLP(C) No. 16789/2009 (With Office Report)
SLP(C) No. 16888-16898/2009 (With Office Report)
SLP(C) No. 17332-17333/2009 (With Office Report)
SLP(C) No. 17394-17396/2009 (With Office Report)
SLP(C) No. 17488/2009 (With Office Report)
SLP(C) No. 17490/2009 (With Office Report)
SLP(C) No. 17491/2009 (With Office Report)
SLP(C) No. 17492-17498/2009 (With Office Report)
SLP(C) No. 17722/2009 (With Interim Relief and Office Report)
SLP(C) No. 17731/2009 (With Interim Relief and Office Report)
SLP(C) No. 17744/2009 (With Interim Relief and Office Report)
SLP(C) No. 19695/2009 (With Office Report)
SLP(C) No. 22293/2009 (With Interim Relief)
SLP(C) No. 22295/2009 (With Office Report)
SLP(C) No. 22302/2009 (With Office Report)
SLP(C) No. 22303/2009 (With Office Report)
SLP(C) No. 22304/2009 (With Interim Relief)
SLP(C) No. 22306/2009 (With Office Report)
SLP(C) No. 22307/2009 (With Office Report)
SLP(C) No. 22308/2009 (With Office Report)
SLP(C) No. 22309/2009 (With Interim Relief)
SLP(C) No. 22310/2009 (With Office Report)
30
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 22311/2009 (With Interim Relief)
SLP(C) No. 22312/2009 (With Office Report)
SLP(C) No. 22313/2009 (With Office Report)
SLP(C) No. 22316/2009 (With Office Report)
SLP(C) No. 22317/2009 (With Interim Relief)
SLP(C) No. 22318/2009 (With Interim Relief)
SLP(C) No. 22320/2009 (With Interim Relief)
SLP(C) No. 22321/2009 (With Interim Relief)
SLP(C) No. 22322/2009 (With Interim Relief)
SLP(C) No. 22323/2009 (With Interim Relief)
SLP(C) No. 22324/2009 (With Interim Relief)
SLP(C) No. 22325/2009 (With Interim Relief)
SLP(C) No. 22408/2009 (With Interim Relief and Office Report)
SLP(C) No. 22425/2009 (With Office Report)
SLP(C) No. 22428/2009 (With Office Report)
SLP(C) No. 23990/2009 (With Office Report)
SLP(C) No. 24149/2009 (With Office Report)
SLP(C) No. 24430/2009 (With Office Report)
SLP(C) No. 24822/2009 (With Interim Relief and Office Report)
SLP(C) No. 25157/2009 (With Office Report)
SLP(C) No. 25390/2009 (With Office Report)
SLP(C) No. 25399-25400/2009 (With Office Report)
SLP(C) No. 25467/2009 (With Office Report)
SLP(C) No. 25470/2009 (With Office Report)
SLP(C) No. 25474/2009 (With Office Report)
SLP(C) No. 25753/2009 (With Office Report)
31
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 25797/2009 (With Interim Relief and Office Report)
SLP(C) No. 26116/2009 (With Interim Relief and Office Report)
SLP(C) No. 26236/2009 (With Interim Relief and Office Report)
SLP(C) No. 26509/2009 (With Interim Relief and Office Report)
SLP(C) No. 27883/2009 (With Interim Relief and Office Report)
SLP(C) No. 28509/2009 (With Office Report)
SLP(C) No. 28583/2009 (With Office Report)
SLP(C) No. 28696/2009 (With Interim Relief)
SLP(C) No. 28775/2009 (With Interim Relief and Office Report)
SLP(C) No. 29597/2009 (With Interim Relief and Office Report)
SLP(C) No. 29868/2009 (With Interim Relief and Office Report)
SLP(C) No. 30383/2009 (With Interim Relief and Office Report)
SLP(C) No. 30746-30845/2009 (With Office Report)
SLP(C) No. 30847/2009 (With Office Report)
SLP(C) No. 31410/2009 (With Office Report)
SLP(C) No. 31411/2009 (With Office Report)
SLP(C) No. 31412/2009 (With Office Report)
SLP(C) No. 33176/2009 (With Office Report)
SLP(C) No. 33663-33665/2009 (With Office Report)
SLP(C) No. 33672/2009 (With Office Report)
SLP(C) No. 34253/2009 (With Interim Relief and Office Report)
SLP(C) No. 34859/2009 (With Interim Relief and Office Report)
SLP(C) No. 35038/2009 (With Interim Relief and Office Report)
SLP(C) No. 35585/2009 (With Office Report)
SLP(C) No. 35587/2009 (With Office Report)
SLP(C) No. 35740/2009 (With Office Report)
32
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 35742/2009 (With Office Report)
SLP(C) No. 35743-35746/2009 (With Office Report)
SLP(C) No. 35747/2009 (With Office Report)
SLP(C) No. 35749/2009 (With Office Report)
SLP(C) No. 35750/2009 (With Office Report)
SLP(C) No. 35751/2009 (With Office Report)
SLP(C) No. 35752/2009 (With Office Report)
SLP(C) No. 35753/2009 (With Office Report)
SLP(C) No. 35754/2009 (With Office Report)
SLP(C) No. 35755/2009 (With Office Report)
SLP(C) No. 35756/2009 (With Office Report)
SLP(C) No. 35757/2009 (With Office Report)
SLP(C) No. 36193/2009 (With Office Report)
SLP(C) No. 36196/2009 (With Office Report)
SLP(C) No. 36219/2009 (With Office Report)
SLP(C) No. 36271/2009 (With Office Report)
W.P.(C) No. 11/2010 (With Office Report)
W.P.(C) No. 42/2010 (With Office Report)
W.P.(C) No. 43/2010 (With Office Report)
W.P.(C) No. 44/2010 (With Office Report)
W.P.(C) No. 46/2010 (With Office Report)
W.P.(C) No. 48/2010 (With Office Report)
W.P.(C) No. 63/2010 (With Office Report)
W.P.(C) No. 71/2010 (With Office Report)
SLP(C) No. 104/2010 (With Interim Relief and Office Report)
SLP(C) No. 245/2010 (With Office Report)
33
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 247/2010 (With Office Report)
SLP(C) No. 248/2010 (With Office Report)
S.L.P.(C)...CC No. 886/2010 (With Office Report)
S.L.P.(C)...CC No. 1082/2010 (With Office Report)
SLP(C) No. 1820/2010 (With Interim Relief and Office Report)
SLP(C) No. 1876/2010 (With Office Report)
SLP(C) No. 2459/2010 (With Office Report)
SLP(C) No. 3387/2010 (With Interim Relief and Office Report)
SLP(C) No. 4102/2010 (With Office Report)
SLP(C) No. 4362/2010 (With Interim Relief and Office Report)
SLP(C) No. 4388/2010 (With Office Report)
SLP(C) No. 4389/2010 (With Office Report)
SLP(C) No. 4390/2010 (With Office Report)
SLP(C) No. 4511/2010 (With Interim Relief and Office Report)
SLP(C) No. 4572/2010 (With Interim Relief and Office Report)
SLP(C) No. 4720/2010 (With Office Report)
SLP(C) No. 5151/2010 (With Interim Relief and Office Report)
SLP(C) No. 5308/2010 (With Interim Relief and Office Report)
SLP(C) No. 5309/2010 (With Office Report)
C.A. No. 5343-5344/2010 (With Office Report)
SLP(C) No. 6037/2010 (With Office Report)
SLP(C) No. 6723/2010 (With Office Report)
SLP(C) No. 6762/2010 (With Office Report)
SLP(C) No. 6763/2010 (With Office Report)
SLP(C) No. 6765/2010 (With Office Report)
SLP(C) No. 6770/2010 (With Office Report)
34
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 6811/2010 (With Interim Relief and Office Report)
SLP(C) No. 7356/2010 (With Interim Relief and Office Report)
SLP(C) No. 7426/2010 (With Interim Relief and Office Report)
SLP(C) No. 7776/2010 (With Interim Relief and Office Report)
SLP(C) No. 7929/2010 (With Office Report)
SLP(C) No. 9022/2010 (With Interim Relief and Office Report)
SLP(C) No. 9077/2010 (With Interim Relief and Office Report)
SLP(C) No. 9702/2010 (With Interim Relief and Office Report)
SLP(C) No. 9723/2010 (With Interim Relief and Office Report)
SLP(C) No. 10361/2010 (With Interim Relief and Office Report)
SLP(C) No. 11419/2010 (With Interim Relief and Office Report)
SLP(C) No. 11423/2010 (With Interim Relief and Office Report)
SLP(C) No. 12690/2010 (With Office Report)
SLP(C) No. 14845/2010 (With Office Report)
SLP(C) No. 14886/2010 (With Office Report)
SLP(C) No. 15015/2010 (With Office Report)
SLP(C) No. 15903/2010 (With Office Report)
SLP(C) No. 16694/2010 (With Interim Relief and Office Report)
SLP(C) No. 16720/2010 (With Interim Relief and Office Report)
SLP(C) No. 18318/2010 (With Interim Relief and Office Report)
SLP(C) No. 18834/2010 (With Office Report)
SLP(C) No. 19194/2010 (With Office Report)
SLP(C) No. 19199/2010 (With Office Report)
SLP(C) No. 19217/2010 (With Office Report)
SLP(C) No. 22327/2010 (With Office Report)
SLP(C) No. 22520/2010 (With Interim Relief and Office Report)
35
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 23836/2010 (With Office Report)
SLP(C) No. 29578/2010 (With Interim Relief and Office Report)
SLP(C) No. 36486/2010 (With Interim Relief and Office Report)
W.P.(C) No. 31/2011 (With Office Report)
W.P.(C) No. 497/2011 (With Office Report)
C.A. No. 905/2011 (With Office Report)
SLP(C) No. 1308/2011 (With Office Report)
C.A. No. 2041/2011 (With Office Report)
C.A. No. 2042/2011 (With Office Report)
S.L.P.(C)...CC No. 2103/2011 (With Office Report)
SLP(C) No. 3433/2011 (With Office Report)
SLP(C) No. 4730/2011 (With Office Report)
SLP(C) No. 4743/2011 (With Office Report)
SLP(C) No. 4747/2011 (With Office Report)
SLP(C) No. 4750/2011 (With Office Report)
SLP(C) No. 5094/2011 (With Office Report)
SLP(C) No. 5105/2011 (With Office Report)
SLP(C) No. 5106/2011 (With Office Report)
SLP(C) No. 5110/2011 (With Office Report)
SLP(C) No. 5112/2011 (With Office Report)
SLP(C) No. 6351/2011 (With Office Report)
SLP(C) No. 6492/2011 (With Interim Relief and Office Report)
SLP(C) No. 8571/2011 (With Office Report)
SLP(C) No. 9758/2011 (With Interim Relief and Office Report)
C.A. No. 9900-9903/2011 (With Interim Relief and Office Report)
SLP(C) No. 12605/2011 (With Office Report)
36
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 13451/2011 (With Office Report)
SLP(C) No. 13525/2011 (With Office Report)
SLP(C) No. 13526/2011 (With Office Report)
SLP(C) No. 14144/2011 (With Office Report)
SLP(C) No. 14269/2011 (With Interim Relief and Office Report)
SLP(C) No. 14342/2011 (With Interim Relief and Office Report)
SLP(C) No. 18858/2011 (With Office Report)
SLP(C) No. 18859/2011 (With Office Report)
SLP(C) No. 18862/2011 (With Office Report)
SLP(C) No. 18863/2011 (With Office Report)
SLP(C) No. 18864/2011 (With Office Report)
SLP(C) No. 33344/2011 (With Office Report)
W.P.(C) No. 278/2012 (With Office Report)
W.P.(C) No. 290/2012 (With Office Report)
C.A. No. 4210/2012 (With Office Report)
C.A. No. 5860/2012 (With Office Report)
C.A. No. 5861/2012 (With Office Report)
C.A. No. 8275/2012 (With Office Report)
C.A. No. 8278/2012 (With Office Report)
C.A. No. 8280/2012 (With Office Report)
C.A. No. 8283/2012 (With Office Report)
C.A. No. 8284/2012 (With Office Report)
C.A. No. 8286/2012 (With Office Report)
C.A. No. 8290/2012 (With Office Report)
C.A. No. 8292/2012 (With Office Report)
C.A. No. 8294/2012 (With Office Report)
37
C.A. No.3453 of 2002 etc. etc.
C.A. No. 8295/2012 (With Office Report)
C.A. No. 8296/2012 (With Office Report)
C.A. No. 8297/2012 (With Office Report)
C.A. No. 8298/2012 (With Office Report)
C.A. No. 8299/2012 (With Office Report)
C.A. No. 8300/2012 (With Office Report)
C.A. No. 8301/2012 (With Office Report)
C.A. No. 8302/2012 (With Office Report)
C.A. No. 8303/2012 (With Office Report)
C.A. No. 8304/2012 (With Office Report)
C.A. No. 8305/2012 (With Office Report)
C.A. No. 8306/2012 (With Office Report)
C.A. No. 8307/2012 (With Office Report)
C.A. No. 8308/2012 (With Office Report)
C.A. No. 8309/2012 (With Office Report)
C.A. No. 8311/2012 (With Office Report)
C.A. No. 8312/2012 (With Office Report)
C.A. No. 8313/2012 (With Office Report)
C.A. No. 8314/2012 (With Office Report)
C.A. No. 8315/2012 (With Office Report)
C.A. No. 8316/2012 (With Office Report)
SLP(C) No. 8333/2012 (With Office Report)
C.A. No. 8734/2012 (With Office Report)
C.A. No. 8735/2012 (With Office Report)
C.A. No. 8736/2012 (With Office Report)
C.A. No. 8737/2012 (With Office Report)
38
C.A. No.3453 of 2002 etc. etc.
C.A. No. 8738/2012 (With Office Report)
C.A. No. 8739/2012 (With Office Report)
C.A. No. 8740/2012 (With Office Report)
C.A. No. 8741/2012 (With Office Report)
C.A. No. 8744/2012 (With Office Report)
C.A. No. 8745/2012 (With Interim Relief and Office Report)
C.A. No. 8832/2012 (With Office Report)
C.A. No. 8833/2012 (With Office Report)
C.A. No. 8834/2012 (With Office Report)
C.A. No. 8836/2012 (With Office Report)
C.A. No. 8837/2012 (With Office Report)
C.A. No. 8839/2012 (With Office Report)
C.A. No. 8840/2012 (With Office Report)
C.A. No. 8841/2012 (With Office Report)
C.A. No. 8842/2012 (With Office Report)
C.A. No. 8843/2012 (With Office Report)
C.A. No. 8844/2012 (With Office Report)
C.A. No. 8845/2012 (With Office Report)
C.A. No. 8846/2012 (With Office Report)
C.A. No. 9148/2012 (With Office Report)
C.A. No. 9149/2012 (With Office Report)
C.A. No. 9150/2012 (With Office Report)
C.A. No. 9151/2012 (With Office Report)
C.A. No. 9152/2012 (With Office Report)
C.A. No. 9153/2012 (With Office Report)
C.A. No. 9154/2012 (With Office Report)
39
C.A. No.3453 of 2002 etc. etc.
C.A. No. 9155/2012 (With Office Report)
C.A. No. 9156/2012 (With Office Report)
C.A. No. 9157/2012 (With Office Report)
C.A. No. 9158/2012 (With Office Report)
C.A. No. 9159/2012 (With Office Report)
C.A. No. 9160/2012 (With Office Report)
C.A. No. 9161/2012 (With Office Report)
C.A. No. 9162/2012 (With Office Report)
C.A. No. 9163/2012 (With Office Report)
C.A. No. 9164/2012 (With Office Report)
C.A. No. 9165/2012 (With Office Report)
C.A. No. 9166/2012 (With Office Report)
C.A. No. 9167/2012 (With Office Report)
C.A. No. 9168/2012 (With Office Report)
C.A. No. 9169/2012 (With Office Report)
C.A. No. 9170/2012 (With Office Report)
C.A. No. 9292/2012 (With Office Report)
C.A. No. 9293/2012 (With Office Report)
SLP(C) No. 16535-16536/2012 (With Office Report)
SLP(C) No. 16538/2012 (With Office Report)
SLP(C) No. 18602/2012 (With Interim Relief and Office Report)
SLP(C) No. 28173/2012 (With Office Report)
SLP(C) No. 33954/2012 (With Interim Relief and Office Report)
SLP(C) No. 36187/2012 (With Interim Relief and Office Report)
SLP(C) No. 37455/2012 (With Interim Relief and Office Report)
SLP(C) No. 37680/2012 (With Interim Relief and Office Report)
40
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 37708-37709/2012 (With Interim Relief and Office Report)
SLP(C) No. 37712/2012 (With Interim Relief and Office Report)
SLP(C) No. 37728/2012 (With Interim Relief and Office Report)
SLP(C) No. 38304/2012 (With Interim Relief and Office Report)
SLP(C) No. 38919/2012 (With Interim Relief and Office Report)
SLP(C) No. 39998/2012 (With Office Report)
SLP(C) No. 40146/2012 (With Interim Relief and Office Report)
SLP(C) No. 40147/2012 (With appln.(s) for permission to file
additional documents, for directions and Office Report)
T.C.(C) No. 149/2013
SLP(C) No. 449/2013 (With Interim Relief and Office Report)
C.A. NO.539 of 2013 (With office report)
C.A. NO.540 of 2013 (With office report)
C.A. No. 541/2013 (With Office Report)
C.A. NO.542 of 2013 (With office report)
C.A. NO.543 of 2013 (With office report)
C.A. NO.544 of 2013
C.A. NO.545 of 2013 (With office report)
C.A. NO.546 of 2013
C.A. NO.547 of 2013
C.A. NO.548 of 2013 (With office report)
SLP(C) No. 1426/2013 (With Interim Relief and Office Report)
SLP(C) No. 8939/2013 (With Interim Relief and Office Report)
SLP(C) No. 9844/2013 (With Interim Relief and Office Report)
SLP(C) No. 10466/2013 (With Office Report)
SLP(C) No. 10516/2013 (With Office Report)
41
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 10879/2013 (With Interim Relief and Office Report)
SLP(C) No. 11060/2013 (With Office Report)
SLP(C) No. 16744-16746/2013 (With Office Report)
SLP(C) No. 16867/2013 (With Office Report)
SLP(C) No. 16869/2013 (With Office Report)
SLP(C) No. 16870/2013 (With Office Report)
SLP(C) No. 27001-27002/2013 (With Office Report)
SLP(C) No. 30986/2013 (With Interim Relief)
SLP(C) No. 32256/2013 (With interim relief and Office Report)
SLP(C) No. 33600/2013 (With Interim Relief and Office Report)
C.A. No. 1838/2014 (With Interim Relief and Office Report)
C.A. No. 9216/2014 (With Office Report)
C.A. No. 9214/2014
SLP(C) No. 29119/2014 (With appln.(s) for exemption from filing c/c
of the impugned judgment and Office Report)
SLP(C) No. 208/2015 (With Interim Relief and Office Report)
SLP(C) No. 212/2015 (With Interim Relief and Office Report)
SLP(C) No. 315-317/2015 (With Interim Relief and Office Report)
SLP(C) No. 320/2015 (With Interim Relief and Office Report)
SLP(C) No. 336/2015 (With Interim Relief and Office Report)
SLP(C) No. 352/2015 (With Interim Relief and Office Report)
SLP(C) No. 376/2015 (With Interim Relief and Office Report)
SLP(C) No. 411-421/2015 (With Interim Relief and Office Report)
SLP(C) No. 380/2015 (With Interim Relief and Office Report)
SLP(C) No. 437/2015 (With Interim Relief and Office Report)
SLP(C) No. 445/2015 (With Interim Relief and Office Report)
SLP(C) No. 457/2015 (With Interim Relief and Office Report)
42
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 508/2015 (With Interim Relief and Office Report)
SLP(C) No. 510/2015 (With Interim Relief and Office Report)
SLP(C) No. 567/2015 (With Interim Relief and Office Report)
SLP(C) No. 561-562/2015 (With Interim Relief and Office Report)
SLP(C) No. 585/2015 (With Interim Relief and Office Report)
SLP(C) No. 621/2015 (With Interim Relief and Office Report)
SLP(C) No. 638/2015 (With Interim Relief and Office Report)
SLP(C) No. 641/2015 (With Interim Relief and Office Report)
SLP(C) No. 661/2015 (With Interim Relief and Office Report)
SLP(C) No. 664/2015 (With Interim Relief and Office Report)
SLP(C) No. 662/2015 (With Interim Relief and Office Report)
SLP(C) No. 669/2015 (With Interim Relief and Office Report)
SLP(C) No. 668/2015 (With Interim Relief and Office Report)
SLP(C) No. 671/2015 (With Interim Relief and Office Report)
SLP(C) No. 672/2015 (With Interim Relief and Office Report)
SLP(C) No. 675/2015 (With Interim Relief and Office Report)
SLP(C) No. 674/2015 (With Interim Relief and Office Report)
SLP(C) No. 683/2015 (With Interim Relief and Office Report)
SLP(C) No. 690-691/2015 (With Interim Relief and Office Report)
SLP(C) No. 684-686/2015 (With Interim Relief and Office Report)
SLP(C) No. 693-694/2015 (With Interim Relief and Office Report)
SLP(C) No. 712/2015 (With Interim Relief and Office Report)
SLP(C) No. 1270/2015 (With Interim Relief and Office Report)
SLP(C) No. 1424/2015 (With Interim Relief and Office Report)
SLP(C) No. 1596/2015 (With Interim Relief and Office Report)
SLP(C) No. 1631/2015 (With Interim Relief and Office Report)
43
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 1714/2015 (With Interim Relief and Office Report)
SLP(C) No. 1851-1852/2015 (With Interim Relief and Office Report)
SLP(C) No. 1943-1962/2015 and 1964-2001/2015
(With appln.(s) for withdrawal of SLP, Interim Relief and Office
Report)
SLP(C) No. 2038/2015 (With Interim Relief and Office Report)
SLP(C) No. 2054/2015 (With Interim Relief and Office Report)
SLP(C) No. 2063-2065/2015 (With Interim Relief and Office Report)
SLP(C) No. 2081/2015 (With Interim Relief)
SLP(C) No. 91/2015 (With Interim Relief and Office Report)
SLP(C) No. 4557/2015 (With Interim Relief and Office Report)
SLP(C) No. 4581/2015 (With Interim Relief and Office Report)
SLP(C) No. 4657/2015 (With Interim Relief and Office Report)
SLP(C) No. 5046/2015 (With Interim Relief and Office Report)
SLP(C) No. 5107/2015 (With Interim Relief and Office Report)
SLP(C) No. 5131/2015 (With Interim Relief and Office Report)
SLP(C) No. 5143/2015 (With Interim Relief and Office Report)
SLP(C) No. 5375/2015 (With Interim Relief and Office Report)
SLP(C) No. 5447/2015 (With Interim Relief and Office Report)
SLP(C) No. 5610/2015 (With Interim Relief and Office Report)
SLP(C) No. 5966/2015 (With Interim Relief and Office Report)
SLP(C) No. 6086/2015 (With Interim Relief and Office Report)
SLP(C) No. 6143/2015 (With Interim Relief and Office Report)
SLP(C) No. 6158/2015 (With Interim Relief and Office Report)
SLP(C) No. 6240-6243/2015 (With Interim Relief and Office Report)
SLP(C) No. 6565/2015 (With Interim Relief and Office Report)
SLP(C) No. 6575/2015 (With Interim Relief and Office Report)
44
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 6631/2015 (With Interim Relief and Office Report)
SLP(C) No. 4600/2015 (With Interim Relief and Office Report)
SLP(C) No. 5007/2015 (With Interim Relief and Office Report)
SLP(C) No. 6728/2015 (With Interim Relief and Office Report)
SLP(C) No. 6754-6755/2015 (With Interim Relief and Office Report)
SLP(C) No. 6823/2015 (With Interim Relief and Office Report)
SLP(C) No. 6907/2015 (With Interim Relief and Office Report)
SLP(C) No. 6909-6910/2015 (With Interim Relief and Office Report)
SLP(C) No. 6939/2015 (With Interim Relief and Office Report)
SLP(C) No. 6956/2015 (With Interim Relief and Office Report)
SLP(C) No. 4386/2015 (With Interim Relief and Office Report)
SLP(C) No. 7319/2015 (With Office Report)
SLP(C) No. 7957-7958/2015 (With Interim Relief and Office Report)
SLP(C) No. 8089/2015 (With Interim Relief and Office Report)
SLP(C) No. 2483/2015 (With Interim Relief and Office Report)
SLP(C) No. 8248/2015 (With Interim Relief and Office Report)
SLP(C) No. 8325/2015 (With Interim Relief and Office Report)
SLP(C) No. 8350-8351/2015 (With Interim Relief and Office Report)
SLP(C) No. 8527/2015 (With Interim Relief and Office Report)
SLP(C) No. 9585/2015 (With Office Report)
SLP(C) No. 11830/2015 (With Interim Relief and Office Report)
SLP(C) No. 8798/2015 (With Interim Relief and Office Report)
SLP(C) No. 9584/2015 (With Office Report)
SLP(C) No. 5310-5329/2015 (With Interim Relief and Office Report)
SLP(C) No. 11204-11205/2015 (With Office Report)
SLP(C) No. 9164/2015 (With Interim Relief and Office Report)
45
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 9167/2015 (With Interim Relief and Office Report)
SLP(C) No. 9176/2015 (With Interim Relief and Office Report)
SLP(C) No. 9181/2015 (With Interim Relief and Office Report)
SLP(C) No. 11832/2015 (With Interim Relief and Office Report)
SLP(C) No. 9188/2015 (With Interim Relief and Office Report)
SLP(C) No. 9348/2015 (With Interim Relief and Office Report)
SLP(C) No. 5908/2015 (With Interim Relief and Office Report)
SLP(C) No. 9386/2015 (With Interim Relief and Office Report)
SLP(C) No. 9484/2015 (With Interim Relief and Office Report)
SLP(C) No. 9582/2015 (With Interim Relief and Office Report)
SLP(C) No. 7874/2015 (With Interim Relief and Office Report)
SLP(C) No. 11080/2015 and 11083-11086/2015
(With appln(s) for withdrawal of SLP, Interim Relief and Office
Report)
SLP(C) No. 12839/2015 (With Interim Relief)
SLP(C) No. 11156/2015 (With Interim Relief and Office Report)
SLP(C) No. 11170/2015 (With Interim Relief and Office Report)
SLP(C) No. 12844/2015 (With Interim Relief)
SLP(C) No. 8162/2015 (with interim Relief and Office Report)
SLP(C) No. 11484/2015 (with interim Relief and Office Report)
SLP(C) No. 12847/2015 (with interim Relief)
SLP(C) No. 11582/2015 (with interim Relief and Office Report)
SLP(C) No. 11592/2015 (with interim Relief and Office Report)
SLP(C) No. 13200/2015 (With Interim Relief)
SLP(C) No. 13201/2015 (with Interim Relief)
SLP(C) No. 4219-4225/2015
(with appln. for withdrawal of SLP, interim Relief and Office
Report)
46
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 4227/2015
(with appln. for withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 2966-2969/2015
(With appln. For withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 2972-2978/2015
(With appln. For withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 2980-2985/2015
(With appln. For withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 2987/2015
(With appln. For withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 2990-2992/2015
(With appln. For withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 2994-2999/2015
(With appln. For withdrawal of SLP, interim Relief and Office
Report)
SLP(C) No. 11888/2015 (with interim Relief and Office Report)
SLP(C) No. 11203/2015 (With Office Report)
SLP(C) No. 14828/2015 (with interim Relief and Office Report)
SLP(C) No. 14854/2015 (with interim Relief and Office Report)
SLP(C) No. 15856/2015 (with interim Relief)
SLP(C) No. 15857/2015 (with interim Relief)
SLP(C) No. 15858/2015 (With interim Relief)
SLP(C) No. 11458-11462/2015
(With appln. for withdrawal of SLP and interim Relief and Office
Report)
SLP(C) No. 11465/2015
(With appln. for withdrawal of SLP and interim Relief and Office
Report)
SLP(C) No. 18213/2015 (With interim Relief)
47
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 18333/2015 (with interim Relief)
SLP(C) No. 16312/2015 (with interim Relief and Office Report)
SLP(C) No. 18334/2015 (With interim Relief)
SLP(C) No. 18335/2015 (With interim Relief)
SLP(C) No. 15855/2015 (with interim Relief)
SLP(C) No. 18338/2015 (with interim Relief)
SLP(C) No. 18184/2015 (With interim Relief)
SLP(C) No. 18179/2015 (with interim Relief)
C.A. No. 1956/2003 (With Office Report)
SLP(C) No. 8775-8777/2015 (with interim Relief and Office Report)
SLP(C) No. 5303/2015 (with interim Relief and Office Report)
SLP(C) No. 16853/2015 (With Office Report)
SLP(C) No. 21720/2015 (with interim Relief)
SLP(C) No. 23673-23674/2015
SLP(C) No. 23764/2015 (With Office Report)
SLP(C) No. 23765/2015 (with interim Relief)
SLP(C) No. 15353/2015 (With interim Relief and Office Report)
SLP(C) No. 22349/2015 (With Office Report)
SLP(C) No. 21718/2015 (with interim Relief)
SLP(C) No. 24547/2015 (With interim Relief and Office Report)
SLP(C) No. 23757/2015
C.A. No. 8240/2015 (With interim Relief and Office Report)
SLP(C) No. 26751/2015 (With interim Relief and Office Report)
SLP(C) No. 9117/2015 (With Office Report)
SLP(C) No. 2214/2015 (With Office Report)
SLP(C) No. 2531/2015 (With Office Report)
48
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 2289/2015 (With interim Relief and Office Report)
SLP(C) No. 2530/2015 (With interim Relief and Office Report)
SLP(C) No. 2392/2015 (With interim Relief and Office Report)
SLP(C) No. 2499/2015 (With interim Relief and Office Report)
SLP(C) No. 2502/2015 (With interim Relief and Office Report)
SLP(C) No. 2538-2543/2015 (With interim Relief and Office Report)
SLP(C) No. 2426/2015 (With interim Relief and Office Report)
SLP(C) No. 2358/2015 (With interim Relief and Office Report)
SLP(C) No. 2401/2015 (With interim Relief and Office Report)
SLP(C) No. 2389/2015 (With interim Relief and Office Report)
SLP(C) No. 2485/2015 (With interim Relief and Office Report)
SLP(C) No. 2495/2015 (With interim Relief and Office Report)
SLP(C) No. 3163-3164/2015 (With interim Relief and Office Report)
SLP(C) No. 3666/2015 (With interim Relief and Office Report)
SLP(C) No. 3679/2015 (With interim Relief and Office Report)
SLP(C) No. 3723/2015 (With interim Relief and Office Report)
SLP(C) No. 3321/2015 Interim Relief and Office Report)
SLP(C) No. 4198-4199/2015 (With interim Relief and Office Report)
SLP(C) No. 3325/2015 (With interim Relief and Office Report)
SLP(C) No. 3466/2015 (With Interim Relief and Office Report)
SLP(C) No. 3635/2015 (With interim Relief and Office Report)
SLP(C) No. 3318/2015 (With interim Relief and Office Report)
SLP(C) No. 30396/2015 (With interim Relief and Office Report)
C.A. No. 110/2016
C.A. No. 109/2016
C.A. No. 583/2016
49
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 4945/2016 (With interim Relief and Office Report)
SLP(C) No. 8253/2016 (With interim Relief and Office Report)
SLP(C) No. 8204/2008
(With appln.(s) for direction and Office Report)
C.A. No. 3925/2016
SLP(C) No. 2057/2016 (With interim Relief and Office Report)
SLP(C) No. 86/2016 (With interim Relief and Office Report)
SLP(C) No. 72/2016 (With interim Relief and Office Report)
C.A. No. 5534/2016
(With appln.(s) for exemption from filing O.T. and Office Report)
C.A. No. 5536/2016 (With Office Report)
C.A. No. 5137/2016
SLP(C) No. 33923/2012 ((With Office Report)
C.A. No. 5537/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16116/2009 (With Office Report)
SLP(C) No. 30594/2009 (With Office Report)
SLP(C) No. 2636/2015 (With interim Relief and Office Report))
SLP(C) No. 2680/2015 (With interim Relief and Office Report)
SLP(C) No. 2952/2015 (With interim Relief and Office Report)
SLP(C) No. 2641/2015 (With interim Relief and Office Report)
SLP(C) No. 2588/2015 (With interim Relief and Office Report)
SLP(C) No. 2928/2015 (With interim Relief and Office Report)
SLP(C) No. 2737/2015 (With Office Report)
SLP(C) No. 2682/2015 (With interim Relief and Office Report)
SLP(C) No. 8197-8198/2015 (With interim Relief and Office Report)
50
C.A. No.3453 of 2002 etc. etc.
SLP(C) No. 4197/2015
(With appln.(s) for clarification/direction and Office Report)
C.A. No. 5538/2016 (With interim Relief and Office Report)
C.A. No. 5533/2016
SLP(C) Nos. 14539-14541/2016
(with interim relief and office report)
SLP(C) No. 16820/2016
(with appln. for c/delay in filing SLP and office report)
C.A. No. 151/2007
(With appln. for impleadment)
SLP(C)No.16505/2004 (With interim relief and office report)
SLP(C)No.19275/2004 (With interim relief and office report)
SLP(C)No.26110/2004 (With interim relief and office report)
SLP(C)No.26111/2014 (With interim relief and office report)
C.A.No.152/2007 (With Office Report)
C.A.No.153/2007 (With Office Report)
C.A.No.154/2007
C.A.No.580/2008
C.A.No.610/2008
C.A.No.671/2008
C.A.No.672/2008
C.A.No.688/2008
C.A.No.750/2008
C.A.No.5093/2011 (With Office Report)
SLP(C)No.20204/2012 (With office Report)
C.A.No.6768/2014
SLP(C)No.25447/2014
(With appln(s). for clarification/modification of ct's order and
office report)
51
C.A. No.3453 of 2002 etc. etc.
SLP(C)No.20519/2014 (With interim relief and office report)
SLP(C)No.4057/2015
(With appln(s) for exemption from filing O.T. and office report)
SLP(C)No.3160/2015 (With office report)
Date : 02/08/2016 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MRS. JUSTICE R.BANUMATHI
HON'BLE MR. JUSTICE A.M.KHANWILKAR
HON'BLE MR. JUSTICE D.Y.CHANDRACHUD
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. A.T. M. Sampath, Adv.
SLP 33923/2012 Mr. Harish N.Salve, Sr. Adv.
Ms. Fereshte D.Sethna, Adv.
Mr. Tushar Jarwal, Adv.
Mr. Sachit Jolly, Adv.
Mr. Rahul Sateeja, adv.
Mr. Gautam Swarup, Adv.
MS. Tanya Chanda, Adv.
Mr. Aditya Sarin, Adv.
Ms. Gayatri Goswami, Adv.
Mr. Karan Lahiri, Adv.
Mr. Manmeet Singh Gulati, Adv.
Ms. Vijay Lakshmi Menon, AOR
Mr. H.N. Salve, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Neeha Nagpal, Adv.
Mr. E.C. Agrawala, Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Mr. Shashank Manish, Adv.
Ms. Shruti Garg, Adv.
Mr. E.C. Agrawala,AOR
SLP 27442-44/2008 Mr. Harish N. Salve, Sr. Adv.
Mr. Ravinder Narain, Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Kanika Gomber, Adv.
Ms. Mallika Joshi, Adv.
52
C.A. No.3453 of 2002 etc. etc.
Ms. Neha Malik, Adv.
Mr. Rajan Narain, AOR
SLP 38304/2012 Mr. Harish N Salve, Sr. Adv.
14454-14778/2008 Mr. Syed Shahid Hussain Rizvi, AOR
Mr. Sanjeev K Singh, Adv.
Mr. N.A. Usmani, Adv.
SLP 23990/2009 Mr. Harish N. Salve, Sr. Adv.
Mr. Sunil K Jain, Adv.
Mr. Pawanshree Agrawal, Adv.
C.A. 8242/2003 etc. Mr. A.K. Ganguli, Sr. Adv.
Mr. Nikhil Nayyar, Adv.
Mr. N. Sai Vinod, Adv.
Ms. Smriti Shah, Adv.
Mr. Divyanshu Rai, Adv.
C.A. 3455/2002 Mr. A.K. Ganguli, Sr. Adv.
Mr. Rajiv Agnihotri, Adv.
Mr. Rajesh Kumar, AOR
Mr. R.K. Srivastava, Adv.
Mr. K.K.L. Gautam, Adv.
SLP 20795, Mr. T.R.Andhyarujina, Sr. Adv.
14454-778/08,8939/13Mr. U.A.Rana, Adv.
Mr. Mrinal Elkar Mazumdar, Adv.
Mr. Himanshu Mehta, Adv.
Mr. Sidharth Sijoria, Adv.
Mr. Avirat Kumar, Adv.
for M/s. Gagrat & Co.
SLP 352/2015 Etc. Mr. S.K. Bagaria, Sr. Adv.
Mr. Arvind Varma, Sr. Adv.
Mr. Anand S. Pathak, Adv.
Mr. Amit K Mishra, Adv.
Mr. Akshat Hansaria, Adv.
Ms. Hina, Adv.
Mr. Kesav Raychaudhari, Adv.
Mr. Vinay P Singh, Adv.
Ms. Aditi Mohan, Adv.
Ms. Ajita Tandon, Adv.
Ms. Kopal Shrivastava, Adv.
Mr. Sunil Kumar Jain, AOR
SLP 18405/2008 Mr. S.K. Bagaria, Sr. Adv.
Mr. Sunil K Jain, Adv.
Mr. Pawanshree Agarwal, Adv.
Mr. Shaantanu Jain, Adv.
53
C.A. No.3453 of 2002 etc. etc.
Mr. S.K.Bagaria, Sr. Adv.
Mr. Rajiv Agnihotri, Adv.
Mr. Praveen Kumar, AOR
MS. Babita Sant, Adv.
Mr. Kartik Kurmy, adv.
Mr. Ajit Kumar Singh, Adv.
MS. Sunaina Kumar, Adv.
SLPs. 6831,7914/ Mr. S.K. Bagaria, Sr. Adv.
2008 Mr. Praveen Kumar, AOR
Mr. Kumar Ajit Singh, Adv.
Ms. Babita Sant, Adv.
Ms. Sunaina Kumar, Adv.
SLP 13270-13274/09 Mr. Arvind P. Datar, Sr. Adv.
etc. Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Anuj Sarma, Adv.
Mr. Purushottam K. Jha, Adv.
Ms. Niharika, Adv.
Mr. Aman Shukla, Adv.
for M/s K.J. John & Co.
SLP 19722/2008 Mr. Kavin Gulati, Sr. Adv.
19737/2008 Ms. Ruby Singh Ahuja, Adv.
Mr. Chahat Chawla, Adv.
Mr. Vishal Gehraria, Adv.
Mrs.Manik Karanjawala, Adv.
Mr. Milinda Sharma, Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Suman Yadav, Adv.
Ms. Aakanksha Munjhal, Adv.
Mr. Harsh Trivedi, Adv.
for M/s. Karanjawala & Co.
SLP 11484/2015 Mr. Kavin Gulati, Sr. Adv.
Mr. Rohit Sthalekar, Adv.
Mr. D.K.Gandhi, Adv.
MS. Vasudha Zutshi, Adv.
Mr. Anish Agarwal, Adv.
Mr. Avi Tandon, Adv.
Mr. T.Mahipal, AOR
C.A. 8280/2012 Mr. Kavin Gulati, Sr. Adv.
C.A. 8295/2012 Mr. R.N. Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Trishula Kulkarni, Adv.
Mrs. Manik Karanjawala, Adv.
Ms. Neha Khandelwal, Adv.
Ms. Khushboo Bari, Adv.
54
C.A. No.3453 of 2002 etc. etc.
for M/s. Karanjawala & Co.
SLP 18066 & Mr. Kavin Gulati, Sr. Adv.
18067/2008 Mr. Shekhar Sharma, Adv.
Mr. Avi Tandon, Adv.
Mr. T.Mahipal, AOR
C.A. 4471/2000 Mr. Ravinder Narain, Adv.
Etc. Mr. Ajay Aggarwal, Adv.
Ms. Kanika Gomber, Adv.
Ms. Mallika Joshi, Adv.
Ms. Neha Malik, Adv.
Ms. Ruchika, Adv.
Mr. Rajan Narain, AOR
C.A. 8246/2003 Mr. Rakesh Kr. Khanna, Sr. Adv.
Mr. Puneet Agrawal, Adv.
Mr. Surya Kant, AOR
Mr. Pranav Vyas, Adv.
Mr. Anirudh Tanwar, Adv.
Ms. Anandita Sharma, Adv.
SLP 38919/2012 Mr. Chanchal Kumar Ganguli, AOR
40146/2012 Mr. Vikram Hegde, Adv.
Ms. Narmada Singh, Adv.
State of Odisha Mr. Rakesh Dwivedi, Sr. Adv.
Mrs. Kirti Renu Mishra, AOR
MS. Sansriti Pathak, Adv.
Ms. Preetika Dwivedi, Adv.
Mr. Rajesh Kumar, Adv.
MS. Apurva Upmanyu, Adv.
Ms. Apporva Garg, Adv.
SLP 32256/13 Mr. Jagdeep Dhankar, Sr. Adv.
Mr. P.K. Manohar, Sr. Adv.
Mr. Kedar Nath Tripathy, AOR
Mr. M.A. Aleem Majid, Adv.
Ms. Priyanka Parida, Adv.
SLP 19986/2008 Mr. Ashok K Parija, Sr. Adv.
7929/2010 Mr. Gaurav Kejriwal, AOR
Mr. Sujit Keshri, Adv.
Mr. Avnish Kr. Sharma, Adv.
SLP 23077/2008 Mr. Gaurav Kejriwal,AOR
Mr. Sujit Keshri, Adv.
SLP 10041/2009 Ms. Ruby Singh Ahuja, Adv.
Ms. Chahat Chawla, Adv.
Mr. Harsh Trivedi, Adv.
Mrs. Manik Karanjawala, Adv.
for M/s. Karanjawala & Co.
55
C.A. No.3453 of 2002 etc. etc.
State of Kerala Mr. V. Giri, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Mrs. Priyanka Prakash, Adv.
Mr. Manav Vohra, Adv.
Mohd. Sadique T.A, Adv.
Ms. Svadha Shankar, Adv.
Mr. J.Krishna Dev, Adv.
Ms. Beena Prakash, Adv.
SLP 4581/2015 Mr. Siddhesh Kotwal, Adv.
Binani Cement Ms. Bansuri Swaraj, Adv.
Ms. Shreya Bhatnagar, Adv.
Mr. Raghunatha Sethupatty, Adv.
Mr. Nirnimesh Dube, AOR
Namaligarh Refinery Mr. T.K. Majumdar, Adv.
Ltd. Ms. Reshmi Rea Sinha, AOR
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Ms. Shruti Garg, Adv.
Mr. Shashank Manish, Adv.
Mr. Chaitnaya, Adv.
Ms. Devika Mohan, Adv.
Ms. Neeha Agartwal, Adv.
Mr. E.C. Agrawala, AOR
SLP 15161/2008 Mr. M.P. Devanath, Adv.
Mr. Abhay A. Jena, Adv.
Ms. Bina Gupta, Adv.
Mr. Abhimanyu Tiwari, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Kalinder Mishra, Adv.
Mr. Ashish Kumar Sinha, Adv.
Mr. Shree Pal Singh, AOR
SLP 14949/2009 Mr. N. Venkatraman, Sr. Adv.
Mr. S. Nanda Kumar, Adv.
Mr. R. Satish Kumar, Adv.
Mr. Parivesh Singh, Adv.
Mr. P. Srinivasan, Adv.
Mr. Sanand Ramakrishnan, Adv.
Mr. Rajeev Mishra, Adv.
Mr. Prateek Gupta, Adv.
Mr. Parmanand Pandey, Adv.
SLP 4720/2009 Mr. N. Venkatraman, Sr. Adv.
Mr. S. Nanda Kumar, Adv.
Mr. R. Satish Kumar, Adv.
56
C.A. No.3453 of 2002 etc. etc.
Ms. Jayashri Venkataraman, Adv.
Mr. Ganjendra Maheshwari, Adv.
Mr. V. Ubhaya Bharthi, Adv.
Mr. Minchu Mariam Punnoose, Adv.
Mr. Cynduja Crishnan, Adv.
Ms. Prerna Chopra, Adv.
Ms. Swati Thapa, Adv.
Mr. Parivesh Singh, Adv.
Mr. P. Srinivasan, Adv.
Mr. Prateek Gupta, Adv.
Mr. Ranjeet Singh, Adv.
Mr. V.N. Raghupathy, AOR
Mr. Narendera M Sharma, Adv.
Ms. Prachi Johri, Adv.
Mr. Abhishek Sharma, Adv.
Ms. Sakshi Mehley, Adv.
Ms. Prachi Gupta, Adv.
Mr. Rajesh Prasad Singh, AOR
State of U.P. Mr. Dinesh Dwivedi, Sr. Adv.
Mr. Krishnan Mishra, Adv.
Mr. Yashanth Kant, Adv.
Mr. Nishant Singh, Adv.
Mr. Manish Shanker Srivastava, Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Vibhu Tiwari, Adv.
Mr. Abhinav Malik, Adv.
Mr. Ravi Prakash Mehrotra, AOR
Mr. Vijay Kumar, Adv.
Mr. Prateek Dwivedi, Adv.
Mr. Vishwajit Singh, Adv.
Mr. Sunil K Jain, Adv.
Mr. Pawanshree Agarwal, Adv.
Mr. Shaantanu Jain, Adv.
WP 278/2012 Mr. Dileep Tandon, Adv.
Ms. Neha T. Phookan, Adv.
Mr. R.B. Phookan, Adv.
Mr. Shailesh Madiyal, AOR
Mr. Dileep Tandon, Adv.
Ms. Neha T. Phookan, Adv.
Mr. R.B. Phookan, Adv.
Mr. Jagjit Singh Chhabra, AOR
SLP 37708 & Mr. Tarun Gulati, Adv.
37709/2012 Mr.Sparsh Bhargava, Adv.
Mr. Shashi Mathews, Adv.
Mr. Kishore Kunal, AOR
Mr. Anupam Mishra, Adv.
57
C.A. No.3453 of 2002 etc. etc.
Ms. Ishita Farsaiya, Adv.
Mr. Ankit Sachdeva, Adv.
Ms. Rachana Yadav, Adv.
Mr. Rony O. John, Adv.
Ms. Vipin Upadhayay, Adv.
Mr. Rahul Jain, Adv.
Mr. Manish Rastogi, Adv.
Mr. Pranav Bansal, Adv.
Mr. R. Chandrachud, AOR
SLP 2608/2003 Ms. Kaadambari Singh Puri, Adv.
Ms. Abha Sinha, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Dr. Farrukh Khan, Adv.
Ms. Rubina Jawed, Adv.
C.A. 151/2007 Mr. Vir Bahadur Singh, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Shanti Kumar Jaisani, Adv.
Mr. R.P.Goyal, AOR
Mr. Atul Jha, Adv.
Ms. Divya Balasundaram, Adv.
Mr. Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Ms. Ranjana Roy Gawai, Adv.
Ms. Vasudha Sen, Adv.
Mr. Abhay Pratap Singh, Adv.
Mr. Abhimanyu Singh, Adv.
Ms. Purnima Gautam, Adv.
Ms. Divya Roy, AOR
Mr. Kapil Joshi, Adv.
Mr. Amit Rai, Adv.
Mr. Arun S. Bhati, Adv.
Mr. Suraj Pratap Singh, Adv.
Mr. Divayesh Pratap Singh, Adv.
Ms. Kriti Joshi, Adv.
Mrs. Manju Sharma Jethley, AOR
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Jeevan Ballav Panda, Adv.
Ms. Abhisaar Bairagi, Adv.
Mr. Anshuman Sharma, Adv.
Ms. Abhisaar Bairagi, Adv.
for M/s Khaitan & Co.
Mr. Ravindra Shrivastava, Sr. Adv.
Ms. Yugandhara Jha, Adv.
Ms. Prasanna Mohan, Adv.
58
C.A. No.3453 of 2002 etc. etc.
Mr. Pulkit Tare, Adv.
Mr. Siddharth Shrivastava, Adv.
Mr. Kunal Verma, Adv. AOR
Mr. M.A. Krishna Moorthy, AOR
Mr. Ravindra Shrivastava, Sr. Adv.
Ms. Yugandhara Jha, Adv.
Mr. Kunal Verma, AOR
Ms. Prasanna Mohan, Adv.
Mr. Ritin Rai, Adv.
Mr. Prateek Rath, Adv.
Mr. V.K. Monga, Adv.
CA 9158/12 & Mr. D.K. Singh, Adv.
SLP 10516/13, Mr. Pradeep Shukla, Adv.
Ms. Komal Mundra, Adv.
Mr. Saurabh Agrawal, Adv.
Mr. Abhijit Sengupta, AOR
Mr. Azim H. Laskar, Adv.
Mr. Sachin Das, Adv.
Ms. Sampa Sengupta Ray, Adv.
Mr. Abhijit Sengupta, AOR
CA 4476/2000 Mr. Lakshmi Raman Singh, AOR
Ms. Udita Singh, Adv.
C.A. 3471/2002 Ms. Preeti Singh, Adv.
Mr. S.P. Singh, Adv.
Mr. Nikhil Jain, AOR
WP 71/2010 Ms. Preeti Singh, Adv.
Mr. S.P. Singh Chauhan, Adv.
Mr. Nikhil Jain, AOR
SLP 23757/2015 Mr. Deepak Kanwar, Adv.
Mr. S. Vijay Kanth, Adv.
Mr. Vipin Maurya, Adv.
Mr. Sudhir Kumar, Adv.
Mr. Sudarshan Singh Rawat, AOR
C.A. 3720-22/2003 Mr. Ashok K Gupta, Sr. Adv.
Mr. Vijay K. Gupta, Adv.
Mr. P.K. Manohar, AOR
SLP 5151/2010 Mr. N. Venkataraman, Sr. Adv.
Mr. Sanand Ramakrishan, Adv.
Mr. Rajeev Mishra, Adv.
Mr. Parmanand Pandey, AOR
59
C.A. No.3453 of 2002 etc. etc.
BSNL Mr. Rahul Kaushik, Adv.
Mr. K.C. Kaushik, Adv.
Mrs. Bhuvneshwari Pathak, Adv.
Mrs. Shilpi Satya Priya Satyam, AOR
State of Mr. Rahul Kaushik, Adv.
Uttarakhand Mrs. Bhuvneshwari Pathak, Adv.
Mrs. Shilpi Satya Priya Satyam, AOR
CA 1528-89/2008 Mr. Sanjay Grover, Adv.
Ms. Meenakshi Grover, Adv.
Mr. Rajesh Kumar, AOR
Ms. Poonam Kumari, Adv.
Mr. Krishna Kumar R.S., Adv.
Mr. K.S. Mahadevan, Adv.
Mr. R.K. Srivastava, Adv.
Mr. P.N. Srivastava, Adv.
WP 221/2004 Ms. Preeti Singh, Adv.
Mr. S.P. Singh Chauhan, Adv.
Mr. Balaji Srinivasan,AOR
CA 3471/2002 Mr. S.P. Singh Chauhan, Adv.
Ms. Preeti Singh, Adv.
Mr. Gagan Deep Sharma, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Saurabh Ajay Gupta, Adv.
Mr. Saurabh Singhal, Adv.
Mr. Nishant Bishnoi, Adv.
For Respondent(s)
Mr. Mukul Rohatgi, A.G.
Mr. P.S. Narsimha, ASG
Mr. Maninder Singh, ASG
Ms. Vibha Dutta Makhija, Sr. Adv.
Ms. Madhavi Divan, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Ms. Movita, Adv.
Ms. Misha Rohatgi, Adv.
Ms. Akhila J., Adv.
Mr. Thangathurai, Adv.
Mr. Diksha Rai, Adv.
Ms. Nidhi Khanna, Adv.
Ms. Aishwarya Bhati, Adv.
Mr. S.N. Terdal,Adv.
Mr. B. Krishna Prasad,Adv.
SLP 29119/14 Mr. Krishnayan Sen, Adv.
Mr. Uddyam Mukherjee, Adv.
Mr. Himanshu Bhushan, Adv.
60
C.A. No.3453 of 2002 etc. etc.
Mr. Ankit Jain, Adv.
SLP 15082-85/2007 Mr. Harish N. Salve, Sr. Adv.
Mr. Ravinder Narain, Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Kanika Gomber, Adv.
Ms. Mallika Joshi, Adv.
Ms. Ruchika, Adv.
Mr. Rajan Narain, AOR
Mr. Ravinder Narain, Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Kanika Gomber, Adv.
Ms. Mallika Joshi, Adv.
Ms. Neha Malik, Adv.
Mr. Kishan Rawat, Av.
Ms. Ruchika, Adv.
Mr. Rajan Narain, AOR
Chhotabhai Tobacco Mr. Sanjeev Kumar Singh, Adv.
Ltd. Mr. R.N. Karanjawala, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Tahira Karanjawala, Adv.
Mrs. Manik Karanjawala, Adv.
Ms. Aakanksha Munjal, Adv.
For M/s. Karanjawala & Co.
SLP 15164/2008 Mr. Gopal Jain, Sr. Adv.
C.As. 8301/2012 Mr. R.N. Karanjawala, Adv.
9157/2012,9162/2012 Ms. Nandini Gore, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Abhishek Roy, Adv.
Mr. Arjun Sharma, Adv.
Ms. Trishala Kulkarni, Adv.
Mrs. Manik Karanjawala, Adv.
for M/s. Karanjawala & Co., Advs.
SLP 14460/2008 Mr. Rajeev K Pandey, Adv.
Mr. Rajeev Maheshwaranand Roy, Adv.
State of H.P. Mr. Suryanarayana Singh, AAG,
Ms. Pragati Neekhra, AOR
PepsiCo India Mr. Kunal M., Adv.
Holdings Pvt. Ltd. Ms. Vandana Anand, Adv.
Mr. Kunal Mimani, Adv.
Mr. Ritunjay Gupta, Adv.
Mr. Dheeraj Nair, AOR
SLP 8053-8077/2008 Dr. M.V.K. Moorthy, Adv.
Mr. Hitendranath Rath, Adv.
61
C.A. No.3453 of 2002 etc. etc.
Ms. T. Anamika,AOR
Mr. Ajay Kumar, Adv.
Mr. Shivam Ojha, Adv.
Ms. Richa Srivastava, Adv.
State of Assam Ms. Krishna Sarma, Adv.
Mr. Avijit Roy, Adv.
Ms. Vartika Sahay, Adv.
for M/s Corporate Law Group
State of Jharkhand Mr. Ajit Kr. Sinha, Sr. Adv.
Ms. Chandra Bhushan, Adv.
Mr. Shashank Singh, Adv.
Mr. R.K. Ojha, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. Anil K. Jha, AOR (In respective matters)
Mr. Gopal Prasad, AOR. (In respective matters)
SLP 14454-14778/08 Mr. Harish N. Salve, Sr. Adv.
Mr. Abhay Anand Jena, Adv.
Mr. Ranjit B. Raut, Adv.
Ms. Bina Gupta, AOR
Mr. Raghav Shankar, Adv.
Ms. Surbhi Kapoor, Adv.
State of Karnataka Mr. Joseph Aristotle S.,AOR
Mrs. Priya Aristotle, Adv.
Mr. Pankaj Pandey, Adv.
Mr. Matrugupta Mishra, Adv.
Mr. Hemant Singh, Adv.
Mr. Piyush Singh, Adv.
Ms. Shikha Ohri, Adv.
Ms. Sharmila Upadhyay, AOR
State of Haryana Ms. Nidhi Gupta, AAG
Mr. Kamal Mohan Gupta, AOR
Mr. Shyam Diwan, Sr. Adv.
Mr. Alok Sangwan, AAG
Mr. Anil Grover, AAG.
Mr. Sameer Rohatgi, Adv.
Mr. Udayaditya Banerjee, Adv.
Mr. Akshay Puranik, Adv.
Mr. Devashish Bharuka, Adv.
Mr. Sanjay Kumar Visen,
Mr. Ravi Bharuka, Adv.
Mr. Vaibhav Niti, Adv.
Mr. Anu Tyagi, Adv.
Mr. Gautam Sharma, Adv.
Mr. Akshay Puranik, Adv.
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Dr. Monica Gusain, AOR
Mr. Harish N. Salve, Sr. Adv.
Mr. V.N. Koura, Adv.
Ms. Aruna Mathur, Adv.
Ms. Paramjeet Benipal, Adv.
Mr. Sumit Benipal, Adv.
Mr. Avneesh Arputham, Adv.
Mr. Yusuf Khan, Adv.
Ms. Anuradha Arputham, Adv.
for M/s Arputham Aruna Co.
Mr. Jagdeep Dhankhar, Sr. Adv.
Mr. Sunil K Jain, AOR
SLP 18068/2007 Mr. Raghenth Basant, Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Senthil Jagadeesan, AOR
State of M.P. Mr. P.P. Rao, Sr. Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Pushpendra Kaurav, AAG
Mr. C.D. Singh, AOR
Mr. Sagar Suri, Adv.
Ms. Sakshi Kakkar, Adv.
Ms. Sylona Mohapatra, Adv.
Ms. Saumya Kalra, Adv.
Ms. Sukanya Basu, Adv.
Mr. Sandeepan Pathak, Adv.
Mr. Udit Arora, Adv.
Mr. Swarnendu Chatterjee, Adv.
Ms. Ananya Sarkar, Adv.
Mr. M.P. Srivignesh, Adv.
State of Rajasthan Mr. Shiv Mangal Sharma, AAG
Mr. Lalitendu Mohapatra, Adv.
Mr. Puneet Parihar, Adv.
Mr. Adhi Raj Singh Rajawat, Adv.
Mr. Vivek R. Mohanti, Adv.
Mr. Sitesh Narayan Singh, Adv.
Mr. Shrey Kapoor, Adv.
Ms. Ruchi Mohli, AOR
Mr. Saurabh Rajpal, Adv.
Mr. Milind Kumar, AOR
CA 3314/2001 Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Prateek Yadav, Adv.
M5r. Ankit Raj, Adv.
Mr. Milind Kumar, AOR
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CA 4471/2000 Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Prateek Yadav, Adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli, AOR
State of
Chhattisgarh Mr. Jugal Kishore Gilda, Adv.Gen.
Mr. C.D. Singh, AAG
Mr. Atul Jha, Adv.
Mr. A.P. Mayee, AOR
Mr. A. Selvin Raja, Adv.
Mr. Anup Gilda, Adv.
Ms. Charuddha Mahindrakar, Adv.
SLP 15082-85/2007 Mr. Nikhil Swami, Adv.
Ms. Divya Swami, Adv.
Mrs. Prabha Swami, AOR
Mr. Raghenth Basant, Adv.
Ms. Aanchal Tikmani, Adv.
Ms. Liz Mathew, AOR
C.A. 10563/2004 Dr. J.N. Dubey, Sr. Adv.
Mr. Anurag Dubey, Adv.
Ms. Anu Sawhney, Adv.
Mr. S.R. Setia,AOR
Mr. Ashok K Parija, Sr. Adv.
Mr. Gaurav Kejriwal, AOR
Mr. Sujit Keshri, Adv.
Mr. Ashok Kumar Juneja, Adv.
Mr. Chand Qureshi, Adv.
Mr. Vijendra Kasana, Adv.
Mr. Kamal Mohan Gupta, AOR
Mr. Lakshmi Raman Singh, AOR
SLP 17981/2007 Mr. Wills Mathews, Adv.
Mr. Ashish Kumar Sinha, Adv.
Mr. Gaurav Kumar, Adv.
Mr. Ginesh P., Adv.
C.A. 151/2007 Mr. Dhruv Agarwal, Sr. Adv.
Mr. R.N.Karanjawala, Adv.
MS. Nandini Gore, Adv.
Mr. Kartik Bhatnagar, Adv.
MS. Neha Khandelwal, Adv.
Mr. Mandeep Kalra, Adv.
for M/s. Karanjawala & Co.
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Mr. C.Mukund, Adv.
Mr. S.Sukumaran, Adv.
Mr. Anand Sukumar, Adv
Mr. Bhupesh Kumar Pathak, Adv.
Mr. Avinash Kankani, Adv.
Ms. Meera Mathur, AOR
SLP 14454-78/2008 Mr. V. Lakshmikumaran, Adv.
Etc. Mr. M.P. Devanath, AOR
Ms. L. Charnaya, Adv.
Mr. Abhishek Anand, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Hemant Bajaj, Adv.
Mr. Anandh K., Adv.
Mr. Aniket Ghosh, Adv.
Mr. Vivek Sharma, Adv.
State of Nagaland Mr. Edward Belho, AAG
Ms. K. Enatoli Sema, AOR.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Mr. Elix Gangmei, Adv.
For parties
State of A.P. Mr. P.P. Rao, Sr. Adv.
Mr. Guntur Prabhakar, AOR
Ms. Prerna Singh, Adv.
Mr. Sreevignesh, Adv.
Mr. S. Chatterjee, Adv.
Mr. Harish N. Salve, Sr. Adv.
Mr. K.R. Sasiprabhu, AOR
Mr. Milind Sathe, Adv.
Mr. Aswin Dave, Adv.
Mr. Somiran Sharma, Adv.
Mr. Biju P. Raman, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Himanshu Suman, Adv.
Mr. Raghu Reddy, Adv.
Mr. Raghav Shankar, Adv.
Mr. Shubhranshu Padhi, Adv.
State of Bihar Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Vimla Sinha, Adv.
Mr. Rituraj Biswas, Adv.
Mr. Manish Kumar, Adv.
Mr. Shivam Singh, Adv.
Mr. Aditya Raina, Adv.
Mr. Shreyas Jain, Adv.
Mr. Advitya Awasthi, Adv.
Ms. Varsha Poddar, Adv.
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Mr. Chandan Kumar, Adv.
Mr. Gopal Singh, AOR
Mr. Senthil Jagadeesan,AOR
Mr. Govind Manoharan, Adv.
Ms. Shruti Iyer, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Joydeep Mazumdar, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Parijat Sinha, AOR
For Intervenor/State of West Bengal
Mr. Vivek K Tankha, Sr. Adv.
Mr. Sachin Pujari, Adv.
Mr. D. Kumanan, Adv.
Mr. Abhishek Atrey, AOR
Mr. Rishabh Sancheti, Adv.
Mr. Raj Singh Rana, AOR
Ms. Antima Bazaz, Adv.
Mr. Makrand Pratap Singh, Adv.
Mr. D.N. Dubey, Adv.
Mr. Rakesh Kr. Mudgal, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Ritin Rai, Adv.
Mr. Prateek Rath, Adv.
Mr. V.K. Monga, AOR
Mr. K.V. Mohan, AOR
Mr. Rupesh Kumar, AOR
Ms. Pankhuri Shrivastava, Adv.
Mr. Pravesh Bahuguna, Adv.
Mr. Jitin Singhal, Adv.
Mr. Prateek Raoka, Adv.
Ms. Neelam Sharma, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Ms. Srikala Gurukrishna Kumar, AOR
Ms. Shikha Sandhu, Adv.
Mr. Prasanna Venkat, Adv.
Ms. Sneha R. Iyer, Adv.
Ms. Charulata Chaudhary, Adv.
Mr. Prashanth K. Mukandan, Adv.
Mr. Nakul Dewan, Adv.
Mr. Pradhuman Gohil, Adv.
Mr. Vikash Singh, AOR
Ms. Taruna Singh Gohil, Adv.
Ms. Jaikriti S. Jadeja, Adv.
Mr. Himanshu Chaubey, Adv.
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Mr. Shiva Rama Krishnan, Adv.
Mr. Vinayak Pannicker, Adv.
Ms. Aanchal Basur, Adv.
Mr. Purvesh Malkan, Adv.
SLP 33176/2009 Mr. Amit Singh Chadha, Sr. Adv.
Ms. B. Vijay Lakshmi Menon, AOR
Mr. B.R. Menon, Adv.
Mr. Rohit Choudhary, Adv.
Ms. Preeti Khewani, Adv.
Mr. Harish N. Salve, Sr. Adv.
Mr. K.R. Sasiprabhu, AOR
Mr. Somiran Sharma, Adv.
Mr. Biju P. Raman, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Himanshu Suman, Adv.
Mr. Raghu Reddy, Adv.
Mr. Sandeep Narain, Adv.
for M/s. S. Narain & Co.
Bongaigaon Mr. Tushar Mehta, ASG
Refinery Mrs. Priya Puri, AOR
Mr. S.K. Puri, Adv.
Mr. Ranjay Dubey, Adv.
Ms. Churchi Mandakini, Adv.
Mr. Tushar Mehta, ASG
Ms. Priya Puri, Adv.
Mr. S.K. Puri, Adv.
Ms. Suruchi Aggarwal, AOR
Ms. Indra Sawhney, AOR
Mr. Gopal Jain, Sr. Adv.
Mr. Ejaz Maqbool, AOR
Mr. Abhimanyu Bhandari, Adv.
Mr. Bibekananda Mohanti, Adv.
Mr. Rajesh Jain, Adv.
Ms. Roohina Dua, Adv.
Mr. C. George Thomas, Adv.
Ms. Akriti Chaubey, Adv.
Ms. Kriti Awasthi, Adv.
Mr. Faraz Maqbool, Adv.
Ms. Qurratulain, Adv.
Ms. Tanya Shree, Adv.
Mr. Maninder Singh, Adv.
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Mr. Atul N., Adv.
Mr. Mayant Pandey, Adv.
Dr. Ravindra Chingala, Adv.
Ms. Kamakshi S. Mehlwal, AOR
Mr. Sanveer Mehlwal, Adv.
Ms. Geetanjali, Adv.
Mr. K.L. Janjani, AOR
Mr. Parveen Kumar, AOR
Mr. Roy Abraham, Adv.
Ms. Reena Roy, Adv.
Ms. Seema Jain, Adv.
Ms. Chandrani Prasad, Adv.
Mr. Himinder Lal, AOR
Ms. Kamini Jaiswal, AOR
Mr. Rajesh Kr. Singh, Adv.
Ms. Romy Chacko, AOR
Mr. Pawanshree Agarwal, AOR
Mr. Manish Panda, Adv.
Mr. Tarun Jain, Adv.
Mr. Asith Das, Adv.
Mr. Vinoo Bhagat, AOR
Mr. Ashok K Gupta, Sr. Adv.
Mr. Vijay Kr. Gupta, Adv.
Mr. Abhishek Gupta, Adv.
Ms. Shweta, Adv.
Mr. P.K. Manohar, AOR
Mr. Devashish Bharuka, AOR
Mr. P.N. Puri, AOR
Mr. Tarun Johri, AOR
Ms. Shirin Khajuria, AOR
Ms. Anuradha Dutt, Adv.
Ms. Vijay Lakshmi Menon,AOR
Mr. Sibo Shankar Mishra, AOR
Mr. Ravi Prakash Mehrotra, AOR
Mr. Virvijay Singh, Adv.
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Mr. Ashok Mathur, AOR
Mr. Ramesh Babu M.R., AOR
Ms. Bina Madhavan,AOR
State of Tamil Nadu Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Mr. B. Balaji,AOR
Mr. S. Ramsubramanian, Adv.
Mr. Muthu Vel Palani, Adv.
Mr. Arvind Athithan, Adv.
Mr. Utkarsh Srivastava, Adv.
Mr. A. Arvind, Adv.
Mr. R. Gopalakrishnan, AOR
Mr.S. Udaya Kumar Sagar, AOR
Mr. Mohan Pandey, AOR
Mrs. B. Sunita Rao, AOR
Ms. Sujatha, Adv.
Mr. Jayant Kumar Mehta,AOR
Mr. Narendera M Sharma, Adv.
Ms. Prachi Johri, Adv.
Mr. Rajesh Prasad Singh, AOR
Mr. Ashok Kumar Gupta,-II, AOR
Mr. Ashok Panigrahi, AOR
Mr. Ravindra Shrivastava, Sr.Adv.
Mr. Akshat Shrivastava, AOR
Mr. Siddharth Shrivastava, Adv.
Mr. Abhijeet Shrivastava, Adv.
Mr. Tarun Gulia, Adv.
Mr. Anshuman Shrivastava, Adv.
Mr. Pulkit Tare, Adv.
Ms. Ruchi Sahay, Adv.
Mr. Sarabjeet Dutta, Adv.
Mr. Rajeev Sharma, AOR
Mr. V. Madhukar, Adv.
Mr. Mohit D. Ram, Adv.
Ms. Anvita Cowshish, Adv.
Mr. Jamva Auto, Adv.
Mr. Lubna Naaz, Adv.
Mr. Neeraj, Adv.
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Mr. Kedar Nath Tripathy, AOR
Mr. M.A. Aleem Majid, Adv.
Mr. Jogendra Samal, Adv.
Mr. Jagdeep Dhankar, Sr. Adv.
Mr. Kedar Nath Tripathy, AOR
Mr. Jogendra Samal, Adv.
Mr. Amit Kumar Das, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. N. Paikjray, Adv.
Mr. M. Paikaray, Adv.
Ms. Vinakshi Kadan, Adv.
Mr. Rishipal Singh, Adv.
Mr. Tejaswi Kumar Pradhan, Adv.
Mr. V.N. Raghupathy, Adv.
Mr. N. Paikjray, Adv.
Mr. M. Paikaray, Adv.
Mr. Rishipal Singh, Adv.
Mr. V.N. Raghupathy, AOR
Mr. N. Paikjray, Adv.
Mr. M. Paikaray, Adv.
Mr. Tejaswi Kumar Pradhan, Adv.
Dr. Rajeev Sharma, adv.
Mr. N. Paikjray, Adv.
Mr. M. Paikaray, Adv.
Ms. Vinakshi Kadan, Adv.
Mr. Rishipal Singh, Adv.
Mr. V.N. Raghupathy, AOR
Mr. Anirudh Sanganeria, Adv.
Mr. Chinmay Deshpande, Adv.
Mr. Amjid Maqbool, Adv.
Mr. Parikshit Angadi, Adv.
Mr. Vinay Garg, AOR
Mr. S.S. Ray, Adv.
Mr. Vaibhav G., Adv.
Ms. Rakhi Ray,AOR
Mr. Kumud Lata Das, AOR
Ms. Padma Priya, Adv.
Mr. Rishabh Sancheti, Adv.
Mr. T. Mahipal, AOR
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Mr. Pankaj Kr. Mishra, Adv.
Mr. A.S. Bhasme, AOR
Ms. Manali Singhal, Adv.
Mr. Santosh Sachin, Adv.
Mr. Abhijat P. Medh, AOR
Mr. Gaurav Srivastava, Adv.
Mr. Rohit Kaul, Adv.
Mr. Udayan Tandan, Adv.
Mr. Deepak Singh Rawat, Adv..
Ms. Mamta Rani, Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. R.N. Karanjawala, Adv.
Mr. Vishal Gehraria, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Malinda Sharma, Adv.
for M/s. Karanjawala & Co.
Ms. Ruby Singh Ahuja, Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Eesha Mohapatra, Adv.
Mr. Vishal Gehraria, Adv.
Mr. Nakul Gandhi, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Chahat Chawla, Adv.
Mr. Milinda Sharma, Adv.
for M/s. Karanjawala & Co.
Ms. Ruby Singh Ahuja, Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Deepti Sarin, Adv.
Mr. Chahat Chawla, Adv.
Mr. Vishal Gehraria, Adv.
Mr. Nakul Gandhi, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Milinda Sharma, Adv.
Mr. Harsh Trivedi, Adv.
for M/s. Karanjawala & Co.
C.A. 9164/2012 Mr. Debmalya Banerjee, Adv.
2401/2015 Mr. R.N. Karanjawala, Adv.
Mr.Jasmeet Singh, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
Mrs. Manik Karanjawala, Adv.
for M/s. Karanjawala & Co.
Mr. K.K. Mani, AOR
Mr. Tushar Mehta, ASG
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Mr. Gaurav Kejriwal,Adv.
Ms. Priya Puri, Adv.
Mr. Sharad Puri, Adv.
Ms. Aruna Mathur, Adv.
SLP 14070/2007 Mr. Tushar Mehta, ASG
Indian Oil Corp. Mr. V.N. Koura, Adv.
Ms. Aruna Mathur, adv.
Ms. Paramjit Benipal, Adv.
M/s. Arputham Aruna & Co.
Mr. Arvind Minocha, AOR
Mr. M.P. Devanath, AOR
Mr. Shishir Deshpande, AOR
Mr. Amit Yadav, Adv.
Mr. Shadan Farasat, AOR
Mr. Ahmed Said, Adv.
Mr. Gunnam Venkateswara Rao, AOR
Ms. Prerna Mehta, AOR
Mr. S.K. Sabharwal, AOR
Mr. Jai Prakash Pandey, AOR
Ms. Sadapurna Mukherjee, Adv.
Mr. Vivek Jain, AOR
Ms. Nandita Chauhan, Adv.
Mr. Ajoy K Roy, Adv.
Ms. Gargi Jha, Adv.
Mr. S.S. Shroff, AOR
Mr. Anand Raja, Adv.
Mr. Ratan Kumar Singh, Adv.
Mr. Vipin Kumar Jai, AOR
Mr. Anil Shrivastav, AOR
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Krishnanand Pandey, AOR
Mr. Shshank Singh, Adv.
Mr. Amrendra Kr. Chobey, Adv.
Md. Waqua, Adv.
Mr. Anand, Adv.
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Ms. Sushma Suri, AOR
Mr. P.V. Dinesh, AOR
Mr. Ramesh Babu M.R., AOR
Mr. Radha Shyam Jena, AOR
Ms. Ginny J Rautray, Adv.
Mr. Dharmender Rautray, Adv.
Mrs. Kanchan Kaur Dhodi, AOR
Mr. Manish Kumar, Adv.
Mr. Nakul Jain, Adv.
Ms. Divya Roy, AOR
Mrs. Naresh Bakshi,AOR
Mr. Parijat Sinha, Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Jagdeep Dhankar, Sr. Adv.
Ms. Priyanka Parida, Adv.
Mr.Saksham Maheshwari, Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. Jagdeep Dhankar, Sr. Adv.
Ms. Priyanka Parida, Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Dinesh K. Garg, AOR
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, Adv.
Mr. Deepak Mishra, Adv.
Mr. Ajit Kr. Sinha, Sr. Adv.
Mr. Ratan Kumar Choudhuri, AOR
Mr. Jayesh Gaurav, Adv.
Mr. Sumeet Lal, AOR
Mr. Jogy Scaria, AOR
M/s. Coac, Advs.
Ms. Manjeet Kirpal, AOR
Mrs. Rajdipa Behura, Adv.
Mrs. V.S. Lakshmi, Adv.
Mr. A. Venayagam Balan, AOR
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Mr. Sridhar Potaraju, AOR
Mr. S.K. Bhattacharya, AOR
Mr. Niraj Bobby Paonam, Adv.
Mr. S. Chandra Shekhar, AOR
M/s Mitter & Mitter Co.
Ms. C.K. Sucharita, AOR
Mr. Shibashish Misra, AOR
Mrs. Anil Katiyar, AOR
Mr. Sarvesh Singh Baghel, AOR
Mr. Pramit Saxena, Adv.
Mr. Rahul Aggarwal, Adv.
Mrs. Shally Bhasin,AOR
Mr. H.D. Thanvi, Adv.
Ms. Preeti Thanvi, Adv.
Mr. Rishi Matoliya, Adv.
Mr. Balkishan Ladania, Adv.
Mr. Mukul Kumar, AOR
Mr. Rajiv Shankar Dvivedi, Adv.
Mr. S.K. Sarkar, Adv.
Mr. Balkrishan Sharma, Adv.
Md. Ziauddin Ahmad, Adv.
Ms. Madhavi Sharma, Adv.
Mr. Pankaj Ghiya, Adv.
Mr. Abinash Kumar, Adv.
Mr. Milan Ghiya, Adv.
Mr. Naman Nayak, Adv.
Mr. Punit Dutt Tyagi, AOR
Mr. Pankaj Kumar Singh, Adv.
Mr. D.N. Dubey, Adv.
MS. Rinku Mishra, Adv.
MS. Varsha Rana, Adv.
Dr. Vinod Kumar Tewari, AOR
Mrs. K Sarada Devi, AOR
Mr. Bijan Kumar Ghosh, AOR
Mr. Raj Singh Rana, AOR
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Mr. Makrand Pratap Singh, Adv.
Mr. D.N. Dubey, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Sanjay Bhatt, Adv.
Mr. Dushyant Kumar, Adv.
Mr. Naveen Kumar, Adv.
Mr. Joydeep Mukherjee, Adv.
Mr. Rabin Majumder, AOR
Mr. Sameer Jain, Adv.
Mr. Siddharth Jain, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Sandeep Bajaj, Adv.
Mr. Anurag Gupta, Adv.
Mr. Rabin Majumdar, AOR
Mr. Joydeep Mukherjee, Adv.
Mr. Sandir Kalia, Adv.
Mr. Nand Ram, Adv.
Mr. Dushyant Kr., Adv.
Mr. Aditya Chopra, Adv.
Ma. Sayali Qureshi, Adv.
Mr. Gajendra Maheshwari, Adv.
Ms. Swati Thapa, Adv.
Ms. Prerna Chopra, Adv.
Mr. Dheer Srivastava, Adv.
Ms. Tripti Dhar, Adv.
Ms. Shikha Bhardwaj, Adv.
Mr. Ashwarya Sinha, AOR
Mr. Anurag, Adv.
Mr. P.Venkat Reddy, Adv.
Mr. A.Ramesh, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Ms..Shilpi Gupta, Adv.
M/s Venkat Palwai Law Associates
Mr. Ankur Mittal, AOR
Mr. Merusagar Samantaray, AOR
Mr. Farrukh Rasheed, AOR
Ms. Garima Prashad, AOR
Mr. Vikas Singh Jangra, AOR
Mr. Bhakti Vardan Singh, Adv.
Mr. Amit Kumar Pathak, Adv.
Mr. Gaurav Singh, Adv.
Mr. Jivesh Mehta, Adv.
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Mr. Sanjay Kumar Das, Adv.
Mr. Mullapudi Rambabu, Adv.
Mr. Ajay Choudhary, AOR
Mr. Kush Chaturvedi, AOR
Mr. R. Santhanan, Adv.
Mr. A.P. Sinha, Adv.
Mr. Bharat Agarwal, Adv.
Mr. Brajesh Kumar, Adv.
Mr. Sudhanshu Palo, AOR
Ms. Anuj Bhandari, Adv.
Mr. Rahul Pachauri, Adv.
Mr. Ankit Mishra, Adv.
Mr. Mordhwaj Singh, Adv.
Mr. S. Thananjayan, AOR
Mr. K.R. Nambiar,AOR
Mr. M.P. Viond, AOR
Mr. M.T. George, AOR
Mr. Rajiv Mehta,Adv.
Mr. R. Sathish, AOR
Ms. Baby Krishnan,AOR
Mr. C.N. Sree Kumar, AOR
Mr. Aruneshwar Gupta, AOR
Mr. T.V. George, AOR
M/s J.S. Wad & Co.
Mr. Ashok K Gupta, Sr. Adv.
Mr. Vijay K. Gupta, Adv.
Mrs. Sunita Sharma, AOR
Mr. Kavin Gulati, Sr. Adv.
Mr. Rohan P. Shah, Adv.
Mr. Alok Yadav, Adv.
Mr. Udit Jain, Adv.
Mr. Somnath Shukla, Adv.
Mr. Avinash Tripathi, adv.
Mr. Harish Pandey, Adv.
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Mr. Praveen Kumar, Adv.
Mr. Dhruv Agarwal, Sr. Adv.
Mr. Rajiv Agnihotri, Adv.
Mr. Praveen Kumar, AOR
Mr. Nishit Agarwal, Adv.
Ms. Babita Sant, Adv.
Ms. Sunaina Kumar, Adv.
Mr. Shrish Kumar Misra, AOR
Mr. Rahul Prasanna Dave, AOR
Mr. Shakil Ahmed Syed, AOR
Mr. Sanjay Kapur,AOR
Mr. Partha Sil, AOR
Mr. K.S. Rana, AOR
Mr. B.K. Satija, AOR
Mr. Amlan Kumar Ghosh, AOR
Mr. Anil K. Kher, Sr. Adv.
Mr. Bhargava V. Desai, AOR
Ms. Akriti Dewan, Adv.
Dr. J.N. Dubey, Sr. Adv.
Mr. Anurag Dueby, Adv.
Mrs. Meenakshi, Adv.
Ms. Anu Sawhney, Adv.
Mr. Rajesh Pandey, Adv.
Mr. S.R. Setia,AOR
Mr. Prashant Kumar, AOR
Mr. Gaurav Agrawal, AOR
Mr. M.K. Dua, AOR
Mr. Devashish Bharuka, AOR
Mr. Sanjay Jain, AOR
Mr. Y. Prabhakara Rao, AOR
Mr. M.K. Michael, AOR
Mr. A. Raghunath, AOR
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Mr. K. Rajeev, AOR
Mr. Deba Prasad Mukherjee, AOR
Mr. R.V. Kameshwaran, AOR
Mr. T.G. Narayanan Nair, AOR
Mr. V.K. Sidharthan, AOR
Mr. P.N. Puri, AOR
Mr. C.K. Sasi, AOR
Mrs. S. Janani, AOR
Ms. Malini Poduval, AOR
M/s T.T.K. Deepak & Co.
Mr. Wills Mathews, Adv.
Mr. Ginesh P., Adv.
Mr. Ashish Kumar Sinha, Adv.
Mr. Aviral Kashyap, Adv.
Mr. Shree Pal Singh, AOR
Mr. Vijay Kumar, AOR
Mr. E.M.S. Anam, AOR
Mr. S.Sukumaran, Adv.
Mr. Anand Sukumar, Adv
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
Mr. Avinash Kankani, Adv.
Mr. V.K.Siddharthan, Adv
Mr. Jogy Scaria, AOR
Ms. Beena Victor, Adv.
Mr. Senthil Jagadeesan, AOR
Mr. Govind Manoharan, Adv.
Ms. Shruti Iyer, Adv.
Mr. Bijoy Kumar Jain, AOR
Mr. Samir Ali Khan, AOR
Mr. A. Radhunath, AOR
Mr. Chiraranjan Addey, AOR
78
C.A. No.3453 of 2002 etc. etc.
Mr. Ghanshyam Joshi, Adv.
Mr. Jai Prakash Pandey, AOR
Mr. Manish K Bishnoi, AOR
Mr. Narinder Kumar Verma, Adv.
Mr. Venkat Poonia, Adv.
Mr. M.P. Vinod, AOR
Mr. Dileep Pillai, Adv.
Mr. Ajay K. Jain, Adv.
Mr. Atul Shankar, Adv.
Mr. Rauf Rahim, AOR
Mr. Somiran Sharma, AOR
Mr. K.V. Mohan, AOR
Mr. A.V. Rangam, AOR
Mr. Buddy A. Ranganadhan, Adv.
Mr. D.V. Raghu Vamsy, Adv.
Mr. Prem Prakash, Adv.
Mr. Punit Dutt Tyagi, Adv.
Mr. Y. Raja Gopala Rao, AOR
Mr. Ajay Choudhary, AOR
Mr. Rajiv S. Roy, Adv.
Mr. Avrojyoti Chatterjee, Adv.
Mr. Abhijit S. Roy, Adv.
Mr. Aditya Mehrotra, Adv.
Mr. Pranab Kumar Mullick, AOR
Mr. Sebat Kumar Devria, Adv.
Mr. Sukumar, Adv.
Mr. Prem Sunder Jha, AOR
Mr. Somnath Banerjee, Adv.
Mr. Satya Mitra Garg, Adv.
Mr. Siddhartha Choudhury,AOR
Mr. Sanjiv Kumar Singh, Adv.
Mr. Sanjib Panigrahi, Adv.
Mr. S. Ravi Shankar, AOR
Mr. Biswajit Das, Adv.
Mr. Nayanika Pattnaik, Adv.l
Ms. Asha Gopalan Nair, AOR
79
C.A. No.3453 of 2002 etc. etc.
Ms. Indra Sawhney, AOR
Ms. K.V. Bharthi Upadhyay, AOR
Ms. Manjula Gupta, AOR
Bharat Motors & Mr. Ciccu Mukhopadhaya, Adv.
Shree Bharat Motors Ms. Punam Kumari, Adv.
Mr. A.G.Garg, Adv.
Mr. Rakesh Garg, Adv.
Ms. Shweta Garg, AOR
Mr. Shuvodeep Roy, AOR
Ms. C.K. Sucharita, AOR
Mr. Abhisth Kumar,AOR
Mr. P.P. Singh, AOR
Mr. Niraj Sharma, AOR
Ms. Krishna Sarma, Adv.
Mr. Avijit Roy, Adv.
Ms. Vartika Sahay, Adv.
for M/s Corporate Law Group
State of Arunachal Mr. Anil Shrivastav, AOR
Pradesh Mr. Rituraj Biswas, Adv.
Mr. Pragyan Pradip Sharma, Adv.
Mr. Shikhar Garg, Adv.
Mr. Ganesh Bapu TR., Adv.
Mr. Ravi Kant Pal, Adv.
Mr. P.V. Yogeswaran, AOR
Mr. B.S. Banthia, AOR
Ms. Anitha Shenoy, AOR
Ms. Surabhi Aggarwal, AOR
Mr. Ranjith K., Adv.
Ms. Shally Bhasin, AOR
Mr. Bhaskar Y. Kulkarni, AOR
Ms. Sushma Sharma, AOR
M/s Lawyer's Knit & Co.
80
C.A. No.3453 of 2002 etc. etc.
Mr. Amit Pawan, AOR
Mr. Ravindra Bana, AOR
Mr. Nikhil Majithia, Adv.
Ms. Shirin Khajuria, AOR
Mr. Y. Raja Gopala Rao, AOR
Mr. Rakesh K. Sharma, AOR
Mr. G.N. Reddy, AOR
Mr. P.A. Noor Muhmed, AOR
Mr. Nitin Bhardwaj, AOR
Mr. Irshad Ahmad, AOR
Mr. C. Balakrishna,AOR
Ms. Bharti Tyagi, Adv.
Mr. Kaushik Poddar, AOR
Mr. Ajay Kumar, AOR
Mr. Adarsh Upadhyay, AOR
Mr. S.K. Verma, AOR
Mr. N. Ganpathy, AOR
Mr. Abhinav Mukerji, AOR
Ms. Archana Pathak Dave, AOR
Mr. Sridhar Potaraju, AOR
Mr. Ardhendumauli Kumar Prasad, AOR
Mrs. Pratibha Jain, AOR
Ms. Nilofar Khan, AOR
Mr. R.C. Gubrele, AOR
Mr. Anant K. Vatsya, Adv.
Dr. Sanjay Gupta, Adv.
Mr. Ajay Singh, Adv.
Dr. Sushil Balwada, AOR
81
C.A. No.3453 of 2002 etc. etc.
Mr. Arvind Varma, Sr. Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Pradeep Kumar Dubey, AOR
Mr. Viswajit Singh, AOR
Mr. Naresh Kumar, AOR
Mr. Merusagar Samantaray, AOR
Mr. Renjith Marar, Adv.
Mr. Vinodh Kanna B., Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Mr. Gautam Kumar, Adv.
Dr. (Mrs.) Vipin Gupta, AOR
Mr. P.B. Suresh, AOR
Mr. Vipin Nair, Adv.
Mr. Tishampati Sen, Adv.
Ms. Nandini Sen, Adv.
Mr. D.P. Mukherjee, AOR
Mr. Sudhir Gupta, Sr. Adv.
Mr. Amarjit Singh Bedi, AOR
Mr. Umang Gupta, Adv.
Mr. Varun Chandiok, Adv.
Mr. Srisatya Mohanty, Adv.
Mr. Sidharth Luthra, Sr. Adv.
Ms. Priya Puri, AOR
Mr. S.K. Puri, Adv.
Mr. Ranjan Dubey, Adv.
Ms. Churchi Mandakani, Adv.
Mr. Shubail Farooq, Adv.
Mr. Faizal Farooq, Adv.
Mr. Subramoniam Prasad, Sr. Adv.
Mr. Abhay Kumar, AOR
Mr. Khalid Akhtar, Adv.
Mr. Bilal Khan, Adv.
Mr. A.R. Madhav Rao, Adv.
Mr. Rajat Mittal, Adv.
Mr. Pawanshree Agrawal, AOR
Canon India Ltd. Mr. Amar Gupta, Adv.
Mr. Ritunjay Gupta, Adv.
Mr. Divyam Agarwal, Adv.
82
C.A. No.3453 of 2002 etc. etc.
Mr. Dhruv Agarwal, Sr. Adv.
Mr. Praveen Kumar, AOR
Mr. Pankaj Bhagat, Adv.
Ms. Babita Sant, Adv.
Ms. Sunaina Kumar, Adv.
Mr. Nitesh Jain, Adv.
Mr. Shubhranshu Padhi, Adv.
Mr. Kush Chaturvedi, AOR
Mr. M. Yogesh Kanna, AOR
Ms. Nithya, Adv.
Mr.Jagdeep Dhankhar, Sr. Adv.
Mr. Sunil Roy, AOR
Mr. Rajiv Tyagi,AOR
Mr. Divakar Kumar, Adv.
Mr. Ajay Bansal, Adv.
Mr. Gaurav Yadava, Adv.
Mr. Viswapal Singh, Adv.
Mr. Naveen Sharma, Adv.
Mr. Mishra Saurabh, AOR
Mr. Ankit Kumar Lal, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Biswajit Das, Adv.
Mr. Nayanika Pattnaik, Adv.
Ms. Asha G. Nair, AOR
C.A. 8307/2012 Ms. Sonu Bhatnagar, Adv.
Mr. Praveen Kumar, AOR
Mr. Praveen Kumar, AOR
Mr. Anil Kumar, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. R. Nedumaran, AOR
Ms. Rashmi Singhania, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr.V.Lakshmikumaran, learned senior counsel appearing for assessee in SLP(C) No.14454-14478/2008 etc. commenced his 83 C.A. No.3453 of 2002 etc. etc. arguments at 10.30 a.m. and concluded at 11.30 a.m. Mr.Jagdeep Dhankar, learned senior counsel appearing for assessee in SLP (C) No.32256/2013 etc. then made his submissions till 12.25 p.m. Thereafter, Mr.Ravinder Srivastava, learned senior counsel appearing for assessee in SLP (C) No.24822/2009 and SLP (C) No.1308/2011 etc. commenced his arguments and concluded at 2.50 p.m. Mr.N.Venkatraman, learned senior counsel appearing for assessee in SLP (C) No.14949/2009, SLP (C) No.4720/2009 and SLP (C) No.5151/2010 etc. then made his submissions and was on his legs when the court rose for the day leaving the matters as part-heard.
Post tomorrow i.e. 3rd August, 2016.
* * * * * *
ITEM NO.901 + 902 COURT NO.1 SECTION XVI, VI-A,
(Part Heard) III, IIIA, X, XIA
Civil Appeal No.3453 of 2002 etc. etc.
JINDAL STAINLESS LTD.& ANR. Appellant(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
Date : 03/08/2016 These matters were called on for hearing today.
CORAM and APPEARANCE : SAME AS ABOVE Mr. N.Venkatraman, learned senior counsel appearing for assessee in SLP (C) No.14949/2009, SLP (C) No.4720/2009 and SLP (C) No.5151/2010 etc. resumed his arguments at 10.30 a.m. and concluded at 11.35 a.m. Mr.Dhruv Agarwal, learned senior counsel appearing for assessee in C.A.No.151/2007 and SLP (C) No.17271/2008 etc. then 84 C.A. No.3453 of 2002 etc. etc. made his submissions till 12.10 p.m. Thereafter, Mr.Gopal Jain, learned senior counsel appearing for assessee in C.A.No.3453/2002, SLP (C) No.14454-14778/2008, SLP (C) No.29194/2008 and SLP (C) No.29196/2008 etc. followed by Mr.Dileep Tandon, learned counsel appearing for assessee in W.P. (C) Nos.42/2010, 43/2010, 44/2010, 46-48/2010, 402/2010, 497/2011, 27/2012 and 290/2012 etc. and Ms.Suruchi Aggarwal, learned counsel appearing for assessee in C.A.No.3459/2002 made submissions in their respective cases till 1.00 p.m. Mr.Tushar Mehta, learned Additional Solicitor General appearing for M/s Indian Oil Corporation Ltd. in SLP (C) No.14070/2007 etc. commenced his arguments at 2.00 p.m. and concluded at 2.50 p.m. Thereafter Mr.Mukul Rohatgi, learned Attorney General appearing for the Union of India made his submissions and was on his legs when the court rose for the day leaving the matters as part-heard.
Post tomorrow i.e. 4th August, 2016.
* * * * * *
ITEM NO.901 + 902 COURT NO.1 SECTION XVI, VI-A,
(Part Heard) III, IIIA, X, XIA
Civil Appeal No.3453 of 2002 etc. etc.
JINDAL STAINLESS LTD.& ANR. Appellant(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
Date : 04/08/2016 These matters were called on for hearing today.
CORAM and APPEARANCE : SAME AS ABOVE 85 C.A. No.3453 of 2002 etc. etc. Mr.Mukul Rohatgi, learned Attorney General appearing for Union of India resumed his arguments at 10.30 a.m. and concluded at 3.15 p.m. Thereafter, Ms.Madhvi Divan, learned counsel also appearing for the Union of India then made her submissions and concluded when the court rose for the day. The matters remained as part- heard.
Post on Tuesday, 9th August, 2016.
(Charanjit Kaur) (Shashi Sareen) (Veena Khera)
AR-cum-PS AR-cum-PS Court Master
(Mahabir Singh) (Nidhi Ahuja) (Tapan K. Chakraborty)
Court Master Court Master Court Master
(Madhu Bala) (Ashwani Thakur) (Ashok Raj Singh)
Court Master Court Master Court Master