Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] State of Jammu-Kashmir - Subsection Section 143(1) in Jammu and Kashmir Municipal Corporation Act, 2000 (1)The Government may be order exempt in whole or in part from the payment of any tax any person or class of persons or any property or description of property.