Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(xv) in The Companies (Acceptance of Deposits) Rules, 2014

(xv)[ any amount received by way of subscription in respect of a chit under the Chit Fund Act, 1982 (40 of 1982); [Inserted by Notification No. G.S.R. 639 (E), dated 29.6.2016.]