Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(d) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992 (d)"date of taking over of management of the undertakings of the Company" means the 6th day of September, 1974;
