Section 9(aa) in The Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2003
(aa)the person who may be specified as dependent under sub- clause (g) of clause (aa) of section 2;"; (ii) after clause (cc), the following clause shall be inserted, namely:-" (ccc) the transit accommodation and the period for which such accommodation may be provided under section 5A;";
