Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 6 in Rules Regarding Returns of Establishments

6. Replies in respect of accounts and finances.

- The presidents or in his absence, the Vice-Presidents of the Municipal Council shall send in the month of April complete and correct replies after personal verification, to the questionnaire issued by the Local Fund Department dealing with the State of Accounts and Finance of the Municipal Council.