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State of West Bengal - Section

Section 5 in The Durgapur (Development And Control Of Building Operations) Act, 1958

5. Control of development and building operations. -

No person shall undertake or carry out the development of any site or erect any building in any area in Durgapur in respect of which any directions have been given by a notification under section 4, except in accordance with such directions and with the previous permission in writing of Authority.