Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(ii) in The Grants-in-Aid (Cultural and Sports Institutions) Rules, 1986 (ii)Copies of audited accounts showing its financial position along with annual reports indicating therein the receipt and expenditure of the year.
