Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(f) in The Howrah Improvement Act, 1956 (f)[ "Howrah" means the area within the jurisdiction of the district - of Howrah;] [[Clause (f) substituted by W.B. Act 15 of 1995. Previous clause (f) was as under :-
