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Madhya Pradesh High Court

Sonu Rathore vs The State Of Madhya Pradesh on 21 February, 2025

1 MCRC-6207-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 6207 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 21-02-2025 None for the parties.

Advocates are abstaining from the Court work today. Let this matter be listed in next week.

(PRAMOD KUMAR AGRAWAL) JUDGE navin Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 22-02-2025 11:17:02