Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] Bombay Presidency - Subsection Section 109(4) in The Bombay Children Act, 1948 (4)The rules made under this Act shall be published in the Official Gazette and on such publication shall have effect as if enacted in this Act.
