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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in Coal Mines (Nationalisation) Act, 1973

(o)words and expressions used herein and not defined in this Act or in the Coal Mines (Conservation, Safety and Development) Act, 1952, (12 of 1952) but defined in the Mines Act, 1952, (35 of 1952) have the meanings, respectively, assigned to them in the Mines Act, 1952.