Uttarakhand High Court
Nandkishore & Others vs Hukum Singh & Another on 7 October, 2014
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
SA 53/2013 Hon'ble Servesh Kumar Gupta, J.
Mr. Pradeep Chamyal, Advocate, for the appellants.
None for the respondents.
Learned Counsel for the appellants prays for and is allowed two weeks' time to file objections against the amendment application (CLMA 99/2013) and the miscellaneous application (CLMA 1260/2014).
List after two weeks along with the connected matter.
(Servesh Kumar Gupta, J.) 7.10.2014 Prabodh