Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 58 in The Punjab Factory Rules, 1952 58. Register of specially trained adult workers. - Registers of workers attending to machinery as provided in sub-section (1) of Section 22 of the Act shall be in Form 7 'A'.
