Section 7(2) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016
(2)The Expert Group constituted under sub-section (1) shall include the following, namely:-(a)two social scientists;(b)two representatives of Village Council or Local Council or Municipality, as the case may be;(c)two experts on rehabilitation; and(d)a technical expert in the subject relating to the project.
