Supreme Court - Daily Orders
Commissioner Of Income Tax Iii-Mumbai vs M/S Apar Industries Ltd. on 19 April, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
1
ITEM NO.104 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.14250/2015
COMMISSIONER OF INCOME TAX III-MUMBAI Appellant(s)
VERSUS
M/S APAR INDUSTRIES LTD. Respondent(s)
(at top)
WITH
SLP(C) No. 5254-5265/2016 (IX)
C.A. No. 14702/2015 (III)
C.A. No. 14251/2015 (III)
SLP(C) No. 4069/2016 (IX)
C.A. No. 652/2016 (III)
C.A. No. 6412/2016 (XIV)
C.A. No. 6408/2016 (XIV)
C.A. No. 6415/2016 (XIV)
SLP(C) No. 8091/2016 (XIV)
C.A. No. 6413/2016 (XIV)
C.A. No. 15956/2017 (XIV)
C.A. No. 6416/2016 (XIV)
C.A. No. 6414/2016 (XIV)
C.A. No. 6418/2016 (XIV)
C.A. No. 6417/2016 (XIV)
C.A. No. 6419/2016 (XIV)
C.A. No. 5472/2016 (XIV)
SLP(C) No. 2295-2296/2018 (XI-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
C.A. No. 2994/2017 (XIV)
SLP(C) No. 35085/2016 (IX)
C.A. No. 2995/2017 (XIV)
C.A. No. 5590/2017 (III)
C.A. No. 20850/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.42580/2017-CONDONATION OF DELAY
IN FILING and IA No.42581/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 20851/2017 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 47943/2017)
SLP(C) No. 22648/2017 (IX)
(FOR ADMISSION and I.R. and IA No.75364/2017-CONDONATION OF DELAY
IN FILING)
C.A. No. 17986/2017 (III)
Signature Not Verified
C.A. No. 18011/2017 (III)
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.04.20
( IA No.101373/2017-CONDONATION OF DELAY IN FILING)
15:34:10 IST
Reason:
C.A. No. 17533/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.104081/2017-CONDONATION OF DELAY
IN FILING and IA No.104084/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
2
C.A. No. 18501/2017 (XIV)
C.A. No. 18271/2017 (XIV)
(IA No.110748/2017-CONDONATION OF DELAY IN FILING)
C.A. No. 1825/2018 (XIV)
( IA No.108323/2017-CONDONATION OF DELAY IN FILING and IA
No.108324/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 34962/2017 (IX)
(FOR ADMISSION and I.R. and IA No.128586/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 34960/2017 (IX)
(FOR ADMISSION and I.R. and IA No.128679/2017-CONDONATION OF DELAY
IN FILING)
C.A. No. 21764/2017 (XIV)
SLP(C) No. 247/2018 (XIV)
Diary No(s). 41705/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.637/2018-CONDONATION OF DELAY IN
FILING)
SLP(C) No. 3169/2018 (XIV)
C.A. No. 1504/2018 (XIV)
( IA No.5689/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 4848/2018 (XIV)
( IA No.18508/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 7894/2018 (IX)
(FOR ADMISSION and I.R. and IA No.33408/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 3053/2018 (XIV)
( IA No.35040/2018-CONDONATION OF DELAY IN FILING and IA
No.35042/2018-EXEMPTION FROM FILING O.T.)
SLP(C) No. 9456/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.46650/2018-CONDONATION OF DELAY
IN FILING and IA No.46652/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 19-04-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Counsel for the parties:-
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Tara Chandra Sharma, Adv.
Mr. D.L. Chidananda, Adv.
Mr. Arijit Prasad, Adv.
Mrs. Sadhna Sandhu, Adv.
Mr. S.K. Pathak, Adv.
Mrs. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
Mr. M. P. Vinod, AOR
Mr. Atul Shankar Vinod, Adv.
3
Mr. Dileep Pillai, Adv.
Mr. Ajay K. Jain, Adv.
Mr. Vikas Pathak, Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Ms. Mansi Kapur, Adv.
Mr. Kaushik Poddar, AOR
Mr. Salil Agarwal, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Akshat Malpani, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Siddharth Bhatnagar, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Aviral Kapoor, Adv.
Ms. Iara Khalid, Adv.
M/S. Karanjawala & Co.
Mr. Raheel Kohli, Adv.
Mr. Chandra Prakash, Adv.
M/S. D.S.K. Legal
Mr. Ranjit B. Raut, Adv.
Mrs. Surbhi Kapoor, Adv.
Mrs. Bina Gupta, AOR
Mr. S. Vasudevan, Adv.
Mr. Saurabh Sood, Adv.
Mr. Shashank Sharma, Adv.
Mr. R. Ramachandran, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Punit Dutt Tyagi, AOR
Dr. Kailash Chand, AOR
Mr. Sameer Rohatgi, Adv.
Mr. Nikhil Rohatgi, Adv.
Ms. Ranjeeta Rohatgi, AOR
Dr. Shashwat Bajpai, Adv.
Mr. Sharad Agarwal, Adv.
Mr. Sunny Choudhary, AOR
Mr. Kaustubh Shukla, Adv.
4
Mr. Ankur Kashyap, Adv.
Mr. Dipesh Sinha, Adv.
Mr. Rahul Shyam Bhandari, Adv.
Mr. Deepayan Mandal, Adv.
Mr. Konark Tyagi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. K. Radhakrishnan, learned Senior Counsel, list these matters after two weeks.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER