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Supreme Court - Daily Orders

Commissioner Of Income Tax Iii-Mumbai vs M/S Apar Industries Ltd. on 19 April, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

                                            1

     ITEM NO.104                   COURT NO.8                 SECTION III

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                              Civil Appeal No.14250/2015

     COMMISSIONER OF INCOME TAX III-MUMBAI                    Appellant(s)

                                          VERSUS

     M/S APAR INDUSTRIES LTD.                            Respondent(s)
     (at top)
     WITH
     SLP(C) No. 5254-5265/2016 (IX)
     C.A. No. 14702/2015 (III)
     C.A. No. 14251/2015 (III)
     SLP(C) No. 4069/2016 (IX)
     C.A. No. 652/2016 (III)
     C.A. No. 6412/2016 (XIV)
     C.A. No. 6408/2016 (XIV)
     C.A. No. 6415/2016 (XIV)
     SLP(C) No. 8091/2016 (XIV)
     C.A. No. 6413/2016 (XIV)
     C.A. No. 15956/2017 (XIV)
     C.A. No. 6416/2016 (XIV)
     C.A. No. 6414/2016 (XIV)
     C.A. No. 6418/2016 (XIV)
     C.A. No. 6417/2016 (XIV)
     C.A. No. 6419/2016 (XIV)
     C.A. No. 5472/2016 (XIV)
     SLP(C) No. 2295-2296/2018 (XI-A)
     (FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
     C.A. No. 2994/2017 (XIV)
     SLP(C) No. 35085/2016 (IX)
     C.A. No. 2995/2017 (XIV)
     C.A. No. 5590/2017 (III)
     C.A. No. 20850/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.42580/2017-CONDONATION OF DELAY
     IN FILING and IA No.42581/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
     C.A. No. 20851/2017 (XIV)
     (FOR CONDONATION OF DELAY IN FILING ON IA 47943/2017)
     SLP(C) No. 22648/2017 (IX)
     (FOR ADMISSION and I.R. and IA No.75364/2017-CONDONATION OF DELAY
     IN FILING)
     C.A. No. 17986/2017 (III)
Signature Not Verified


     C.A. No. 18011/2017 (III)
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.04.20

     ( IA No.101373/2017-CONDONATION OF DELAY IN FILING)
15:34:10 IST
Reason:

     C.A. No. 17533/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.104081/2017-CONDONATION OF DELAY
     IN FILING and IA No.104084/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
                                   2

C.A. No. 18501/2017 (XIV)
C.A. No. 18271/2017 (XIV)
(IA No.110748/2017-CONDONATION OF DELAY IN FILING)
C.A. No. 1825/2018 (XIV)
( IA No.108323/2017-CONDONATION OF DELAY IN FILING and IA
No.108324/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 34962/2017 (IX)
(FOR ADMISSION and I.R. and IA No.128586/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 34960/2017 (IX)
(FOR ADMISSION and I.R. and IA No.128679/2017-CONDONATION OF DELAY
IN FILING)
C.A. No. 21764/2017 (XIV)
SLP(C) No. 247/2018 (XIV)
Diary No(s). 41705/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.637/2018-CONDONATION OF DELAY IN
FILING)
SLP(C) No. 3169/2018 (XIV)
C.A. No. 1504/2018 (XIV)
( IA No.5689/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 4848/2018 (XIV)
( IA No.18508/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 7894/2018 (IX)
(FOR ADMISSION and I.R. and IA No.33408/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 3053/2018 (XIV)
( IA No.35040/2018-CONDONATION OF DELAY IN FILING and IA
No.35042/2018-EXEMPTION FROM FILING O.T.)
SLP(C) No. 9456/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.46650/2018-CONDONATION OF DELAY
IN FILING and IA No.46652/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

Date : 19-04-2018 These appeals were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE R.K. AGRAWAL
          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

Counsel for the parties:-

                    Mr. K. Radhakrishnan, Sr. Adv.
                    Mr. Rupesh Kumar, Adv.
                    Mr. Tara Chandra Sharma, Adv.
                    Mr. D.L. Chidananda, Adv.
                    Mr. Arijit Prasad, Adv.
                    Mrs. Sadhna Sandhu, Adv.
                    Mr. S.K. Pathak, Adv.
                    Mrs. Gargi Khanna, Adv.
                    Mrs. Anil Katiyar, AOR

                    Mr. M. P. Vinod, AOR
                    Mr. Atul Shankar Vinod, Adv.
                3

Mr. Dileep Pillai, Adv.
Mr. Ajay K. Jain, Adv.
Mr. Vikas Pathak, Adv.

Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Ms. Mansi Kapur, Adv.

Mr. Kaushik Poddar, AOR

Mr. Salil Agarwal, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Akshat Malpani, Adv.

Mr. Rameshwar Prasad Goyal, AOR

Mr. Siddharth Bhatnagar, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Aviral Kapoor, Adv.
Ms. Iara Khalid, Adv.
M/S. Karanjawala & Co.

Mr. Raheel Kohli, Adv.
Mr. Chandra Prakash, Adv.
M/S. D.S.K. Legal

Mr. Ranjit B. Raut, Adv.
Mrs. Surbhi Kapoor, Adv.
Mrs. Bina Gupta, AOR

Mr.   S. Vasudevan, Adv.
Mr.   Saurabh Sood, Adv.
Mr.   Shashank Sharma, Adv.
Mr.   R. Ramachandran, Adv.
Mr.   Aditya Bhattacharya, Adv.
Mr.   Punit Dutt Tyagi, AOR

Dr. Kailash Chand, AOR

Mr. Sameer Rohatgi, Adv.

Mr. Nikhil Rohatgi, Adv.
Ms. Ranjeeta Rohatgi, AOR

Dr. Shashwat Bajpai, Adv.
Mr. Sharad Agarwal, Adv.
Mr. Sunny Choudhary, AOR

Mr. Kaustubh Shukla, Adv.
                                          4

                    Mr.   Ankur Kashyap, Adv.
                    Mr.   Dipesh Sinha, Adv.
                    Mr.   Rahul Shyam Bhandari, Adv.
                    Mr.   Deepayan Mandal, Adv.
                    Mr.   Konark Tyagi, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

At the request of Mr. K. Radhakrishnan, learned Senior Counsel, list these matters after two weeks.





(ASHA SUNDRIYAL)                                         (ANITA RANI AHUJA)
  COURT MASTER                                             COURT MASTER