Section 6 in The National Commission For Minority Educational Institutions Act, 2004
6. Officers and other employees of Commission
(1)The Central Government shall provide the Commission with a Secretary and such other officers and employees as may be necessary for the efficient performance of the functions of the Commission under this Act.(2)The salaries and allowances payable to, and the other terms and conditions of service of, the Secretary, officers and other employees appointed for the purpose of the Commission shall be such as may be prescribed.
