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Union of India - Section

Section 171 in The Ajmer Tenancy and Land Records Act, 1950

171. Application of Indian Limitation Act, 1908.—

Sections 4, 5 and 12, sub-section (2) of section 14 and sub-sections (1) and (2) of section 17 of the Indian Limitation Act, 1908, shall apply, mutatis mutandis, to applications and other proceedings under this Act.