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[Cites 0, Cited by 0] [Section 18A(7)] [Section 18A] [Entire Act]

State of West Bengal - Subsection

Section 18A(7)(a) in The Darjeeling Gorkha Hill Council Act, 1988

(a)one or more member of such recognised political party have-
(i)voluntarily given up his or their membership of such recognised political party, or
(ii)have exercised the voting right contrary to the manner of voting of the majority members set up by such recognised political party in the General Council, or