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Bengal Presidency - Section

Section 1029 in Police Regulations, Bengal , 1943

1029. Sub-Assistant Surgeon.

(a)The Sub-Assistant Surgeon in charge of a police hospital is responsible for all hospital stores and equipment in the hospital.
(b)He shall use the prescribed bed-head ticket, B.P. Form No. 194 for all patients.
(c)In case of an epidemic at any police-station or outpost, the Civil Surgeon may depute him to the police-station or outpost concerned.