Bombay High Court
Rajan Sahadeo Ratul And Anr vs The State Of Maharashtra Through ... on 20 December, 2022
Author: Sharmila U. Deshmukh
Bench: Nitin W. Sambre, Sharmila U. Deshmukh
rsk 1 14-WP-1423-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1423 OF 2021
Rajan Sahadeo Ratul and Anr. ...Petitioners
Vs.
The State of Maharashtra through Secretary School
Education Dept and Anr. ...Respondents
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Mr. N. V. Bandiwadekar i/b Ashwini N. Bandiwadekar for the Petitioners.
Smt. P. N. Diwan, Assistant Government Pleader for the Respondent-State.
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CORAM : NITIN W. SAMBRE &
SHARMILA U. DESHMUKH, JJ.
DATED : 20 DECEMBER 2022. P. C. :
At the request of learned Assistant Government Pleader, time of four weeks is granted to file affidavit in reply.
2. Stand over to 16/2/2023.
Digitally signed by RAJESHWARI RAJESHWARI SUBODH SUBODH KARVE KARVE Date: 2022.12.21 13:28:44 +0530 (SHARMILA U. DESHMUKH, J.) ( NITIN W. SAMBRE, J.)