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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1A) in The Rajasthan Minor Mineral Concession Rules, 1986

(1A)[ Every application for transfer of Mining Lease shall be accompanied by a fee of [Rs. 5000/- for marble, sandstone & granite and Rs. 2000/- for other minerals] [Inserted by Rajasthan Gazette Extraordinary dated 12/08/1994] and shall be submitted to the Mining Engineer/Assistant Mining Engineer.