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[Cites 0, Cited by 0] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(6) in Delhi Motor Vehicles Rules, 1993

(6)Refund of Security. - The security deposit if not forfeited shall be refunded to the party, at the expiry of the licence or earlier in the event of voluntary closing down of the business before the expiry of the licence.