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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(2)Any such plan shall include such maps and descriptive matter as may be necessary to explain and illustrate the proposals and shall include a present Land Use Map referred to in Rule 15 above.