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State of Tamilnadu - Section

Section 7 in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

7. Provision of voting compartment.

- The President shall provide in the place where the meeting is held, a voting compartment in which the members can record their votes screened from observation. The President shall also place a ballot box for the receipt of ballot papers in the view of the President and the members. The ballot box shall be so constructed that the ballot papers can be introduced therein, but cannot be withdrawn therefrom without the box being unlocked or opened.