Andhra Pradesh High Court - Amravati
Makineni Pratap Simha vs State Of Andhra Pradesh on 17 February, 2025
1 HIGH COURT OF ANDHRA PRADESH:: AMARAVATI MAIN CASE NO.: Crl.P. No.10342 of 2022 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
03. 17.02.2025 Dr.VJP,J None represented for the petitioner(s). List the matter on 18.02.2025 under the caption "for dismissal".
________ Dr.VJP, J UPS