Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act] State of Uttar Pradesh - Subsection Section 20(7)(b) in The U.P. Harcourt Butler Technical University Act, 2016 (b)for preparation of planning and other strategies for new policies and mechanisms for welfare of the University and its students.